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Calcutta High Court judgments

67,773 judgments · page 124 of 3,389

High Courts17 Aug 2023Dismissed

X Vs State Of West Bengal And Others

Calcutta High Court · (2023) 08 CAL CK 0057

Constitution Of India, 1950 — Article 142Medical Termination of Pregnancy Rules, 2003 — Section 3B, 3B(a)Indian Penal Code, 1860 — Section 376DB

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High Courts17 Aug 2023Dismissed

Tilaknagar Industries Ltd. Vs State Of West Bengal And Others

Calcutta High Court · (2023) 08 CAL CK 0056

Code Of Civil Procedure, 1908 — Order 2 Rule 2West Bengal Excise (Foreign Liquor) Rules, 1998 — Rule 4, 20, 57, 59, 80, 118, 118(1), 120, 120(3), 122, 122(c)

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High Courts17 Aug 2023Disposed Of

M/S. Olive Tree Retail Private Limited And Another Vs South India Bank Limited And Another

Calcutta High Court · (2023) 08 CAL CK 0055

Constitution Of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17

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High Courts17 Aug 2023Dismissed

Monoranjan Saha Vs Rubi Santra

Calcutta High Court · (2023) 08 CAL CK 0054

Constitution Of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2), 7(3)Code Of Civil Procedure, 1908 — Section 115A

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High Courts17 Aug 2023Dismissed

Kali Prasad Shaw. Vs Board Of Councillors Of Baranagar Municipality & Anr.

Calcutta High Court · (2023) 08 CAL CK 0053

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 41 Rule 27West Bengal Municipal Act, 1993 — Section 218, 218(1), 218(3)

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High Courts17 Aug 2023Dismissed

Unisystem Pvt. Ltd. Vs Chandra Prakash Jhunjhunwala

Calcutta High Court · (2023) 08 CAL CK 0052

Code Of Civil Procedure, 1908 — Order 39 Rule 7West Bengal Premises Tenancy Act, 1997 — Section 6(1)(d)

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High Courts17 Aug 2023Disposed Of

P.S. Mitra Alias Partha Sarathi Mitra Vs Manor Travels Private Limited & Anr.

Calcutta High Court · (2023) 08 CAL CK 0051

Code Of Criminal Procedure, 1973 — Section 30, 313, 397, 391, 401, 482Negotiable Instruments Act, 1881 — Section 56, 138, 139

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High Courts17 Aug 2023Disposed Of

State Of West Bengal & Others Vs Ratan Ghosh

Calcutta High Court · (2023) 08 CAL CK 0050

Constitution Of India, 1950 — Article 311, 311(2)West Bengal Services (Appointment, Probation and Confirmation) Rules, 1979 — Rule 2(3), 4, 5, 5(4)Indian Penal Code, 1860 — Section 307, 325, 326, 447

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High Courts16 Aug 2023Dismissed

Dr. Sujoy Biswas Vs State Of West Bengal & Anr.

Calcutta High Court · (2023) 08 CAL CK 0046

Indian Penal Code, 1860 — Section 114, 323, 341, 506, 509

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High Courts16 Aug 2023Allowed

Satyen Dhingra Vs State Of West Bengal

Calcutta High Court · (2023) 08 CAL CK 0045

Indian Penal Code, 1860 — Section 188Arms Act, 1959 — Section 17, 21, 30Code Of Criminal Procedure, 1973 — Section 195, 227

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High Courts14 Aug 2023

Proiz Nashir Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 08 CAL CK 0049

Constitution Of India, 1950 — Article 311

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High Courts14 Aug 2023Allowed

Enayet Ali Molla & Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 08 CAL CK 0048

Constitution Of India, 1950 — Article 300AWest Bengal Estate Acquisition Act, 1953 — Section 44(2)(a)Land Acquisition Act, 1894 — Section 3A, 4, 4(1), 6, 17(1), 17(4)

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High Courts14 Aug 2023Disposed Of

Banani Mistri & Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 08 CAL CK 0047

West Bengal Land (Requisition and Acquisition) Act, 1984 — Section 3, 3(1), 4(1), 4(1)(a), 5(3), 7, 7A, 7(2)

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High Courts14 Aug 2023Disposed Of

Bina Kar & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 08 CAL CK 0036

Constitution Of India, 1950 — Article 14, 16, 16(2)Hindu Adoption and Maintenance Act, 1956 — Section 4, 5

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High Courts14 Aug 2023Allowed

Indian Oil Corporation Ltd. & Others Vs Sikha Ghosh & Ors.

Calcutta High Court · (2023) 08 CAL CK 0035

Constitution Of India, 1950 — Article 12, 32, 226Transfer of Property Act, 1882 — Section 116

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High Courts11 Aug 2023Dismissed

Patit Paban Dinda Vs Srimati Krishna Dinda & Anr.

Calcutta High Court · (2023) 08 CAL CK 0044

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High Courts11 Aug 2023Disposed Of

Lincoln Education Academy Vs Union Bank Of India & Ors.

Calcutta High Court · (2023) 08 CAL CK 0043

Security Interest Enforcement (Rules), 2002 — Rule 9(3), 9(4), 9(5)

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High Courts11 Aug 2023Dismissed

Abdul Somi Mondal Vs Shriram Transport Finance Company Ltd.

Calcutta High Court · (2023) 08 CAL CK 0042

Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts11 Aug 2023Dismissed

India Power Corporation Limited (IPCL) Vs State Of West Bengal And Others

Calcutta High Court · (2023) 08 CAL CK 0041

Constitution Of India, 1950 — Article 19(1)(g), 226, 226(2)Code Of Civil Procedure, 1908 — Section 21, Order 14 Rule 2Arbitration Act, 1940 — Section 31

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High Courts11 Aug 2023Disposed Of

Firdosi Begum Vs Union Of India & Ors.

Calcutta High Court · (2023) 08 CAL CK 0040

Code Of Criminal Procedure, 1973 — Section 144Land Acquisition Act, 1894 — Section 4, 5A, 6, 7, 9 , 11, 16

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