High Courts27 Jan 1999
Sarda Plywood Industries Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2000) 163 CTR 45 : (1999) 238 ITR 354
Income Tax Act, 1961 — Section 256, 37, 37(2)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,236 of 3,204
High Courts27 Jan 1999
Sheikh Jahangir Ali and Others Vs Calcutta Port Trust and Others
Calcutta High Court · 1 CWN 315 : (1999) 2 LLJ 381
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)
High Courts27 Jan 1999
Birendra Nath Mondal Vs Vidyasagar University and Others
Calcutta High Court · AIR 1999 Cal 283
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115
High Courts25 Jan 1999
Messers A. Sree Nivasan and Another Vs Ramesh Doshi
Calcutta High Court · AIR 2000 Cal 184 : (1999) 1 CALLT 257
Negotiable Instruments Act, 1881 (NI) — Section 118Presidency Towns Insolvency Act, 1909 — Section 10, 12, 9(1)
High Courts25 Jan 1999Allowed
Alpic Finance Ltd. Vs Allied Resins and Chemicals Ltd. and Another
Calcutta High Court · (2000) 102 CompCas 198
Arbitration and Conciliation Act, 1996 — Section 9Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts21 Jan 1999
Prasar Bharati Broadcasting Corpn. of India Vs Debyajoti Bose
Calcutta High Court · AIR 2000 Cal 43 : (1999) 2 CALLT 183 : 104 CWN 88
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Constitution of India, 1950 — Article 14, 19, 19(1), 226Evidence Act, 1872 — Section 115
High Courts18 Jan 1999Dismissed
Gopal Tamang Vs State of West Bengal
Calcutta High Court · (1999) CriLJ 1585
Criminal Procedure Code, 1973 (CrPC) — Section 164, 235(2), 309, 309(2)Penal Code, 1860 (IPC) — Section 360, 366, 376
High Courts15 Jan 1999Allowed
Sambhulal Monilal Vs Soil Survey Officer and Others
Calcutta High Court · 104 CWN 24
West Bengal Premises Tenancy Act, 1956 — Section 8
High Courts08 Jan 1999Allowed
Meghnath De Vs The State
Calcutta High Court · (1999) CriLJ 2252
Penal Code, 1860 (IPC) — Section 307
High Courts05 Jan 1999
Joydeb Das alias Jogi and Another Vs The State of West Bengal
Calcutta High Court · (1999) 2 CALLT 152 : (1999) CriLJ 1816
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Jan 1999
AIR Constructions and Consultants (P) Ltd. Vs Brajadhari Lall (HUF) and Others
Calcutta High Court · (2000) 1 CALLT 285 : 104 CWN 1016
Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 54
High Courts01 Jan 1999
Owners and Parties Interested in the M.V. Aniah Vs Wimco Ltd. and Oriental Paper Industries
Calcutta High Court · (1999) 2 CALLT 47
High Courts24 Dec 1998
PEERLESS GENERAL FINANCE AND INVESTMENT CO. LTD. AND ANOTHER Vs DEPUTY COMMISSIONER OF Income Tax AND OTHERS.
Calcutta High Court · (1999) 236 ITR 671
Income Tax Act, 1961 — Section 142(2A)
High Courts24 Dec 1998Allowed
Nripendra Nath Das Vs Union of India (UOI)
Calcutta High Court · (1999) 2 ILR (Cal) 177
Constitution of India, 1950 — Article 311(2)
High Courts23 Dec 1998Dismissed
Rahul Singh Vs Indian Airlines Limited
Calcutta High Court · (1999) 1 ILR (Cal) 93
High Courts22 Dec 1998Allowed
Prime Promotors Pvt. Ltd. Vs Aroop Kumar Chatterjee and Others
Calcutta High Court · AIR 1999 Cal 186 : 2 CWN 35
Civil Procedure Code, 1908 (CPC) — Section 148, 149Specific Relief Act, 1963 — Section 28, 28(1)
High Courts21 Dec 1998
Ramesh Narayan alias Andi Vs The State
Calcutta High Court · (1999) 1 CALLT 383 : (1999) 1 CHN 148 : (1999) CriLJ 3056
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts21 Dec 1998
M/s. United India Insurance Co. Ltd. Vs B. Hemawati and Others
Calcutta High Court · (2001) ACJ 749 : (2000) 2 CALLT 449 : 2 CWN 153
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Insurance Act, 1938 — Section 64Motor Vehicles Act, 1939 — Section 94, 95, 95(1), 96
High Courts18 Dec 1998Allowed
Rekha Mukherjee Vs Ashis Kumar Das and Another
Calcutta High Court · (1999) 3 CALLT 112
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 27, 100(5)