High Courts20 Jun 2000Allowed
Kalpana Endow Vs United Bank of India and Others
Calcutta High Court · (2000) 3 LLJ 66
United Bank of India (Employees) Pension Regulations, 1995 — Regulation 29, 29(2), 49
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,198 of 3,204
High Courts20 Jun 2000
Magma Leasing Limited Vs Sanderson Industries Ltd. and Others
Calcutta High Court · (2000) 3 CALLT 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 40 Rule 1, Order 9 Rule 5Companies Act, 1956 — Section 391(6)
High Courts20 Jun 2000Dismissed
Seimens Limited and Others Vs W. Bengal State Electricity Board and Others
Calcutta High Court · 104 CWN 1095
Constitution of India, 1950 — Article 14
High Courts19 Jun 2000
Bhaskar Chandra Roy Vs Indrajit Roy
Calcutta High Court · (2000) 3 CALLT 465
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts16 Jun 2000
Aktari Begum alias Sayada Khatoon Vs The New India Assurance Company Ltd.
Calcutta High Court · 105 CWN 326
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 168
High Courts16 Jun 2000
Smt. Ugri Devi and Others Vs United India Insurance Company Ltd. and Another
Calcutta High Court · 105 CWN 424
Constitution of India, 1950 — Article 14
High Courts16 Jun 2000Dismissed
Bhailal Shaw Vs Gobindaram Nagar and Others
Calcutta High Court · 105 CWN 284
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1)
High Courts14 Jun 2000Dismissed
Samarendra Nath Paul and Others Vs West Bengal Housing Board
Calcutta High Court · 105 CWN 862
Land Acquisition Act, 1894 — Section 11(1), 11A, 16, 4, 9West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 11, 3, 3(1), 4, 4(1)
High Courts14 Jun 2000Dismissed
Swaika Vanaspati Products Ltd. Vs Canbank Financial Services Ltd.
Calcutta High Court · 104 CWN 1130
Bengal Money Lenders Act, 1940 — Section 13
High Courts14 Jun 2000Dismissed
United India Insurance Limited Vs Sucheta Chakraborty and Another
Calcutta High Court · 105 CWN 358
Limitation Act, 1963 — Section 5
High Courts13 Jun 2000
Dilip Chowdhury Vs Andaman and Nicobar Administration and Others
Calcutta High Court · (2001) 1 CALLT 189
Constitution of India, 1950 — Article 226
High Courts13 Jun 2000Dismissed
Anil Kumar Mitra Modak and Others Vs Tapan Kumar Mitra Modak and Others
Calcutta High Court · 105 CWN 216
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts12 Jun 2000
Smt. Bidya Devi Vs Commissioner of Income Tax and Others
Calcutta High Court · (2000) 164 CTR 109 : (2000) 245 ITR 196 : (2000) 113 TAXMAN 378
Income Tax Act, 1961 — Section 179, 263
High Courts12 Jun 2000
Hari Charan Shaw Vs Union of India (UOI) and Others
Calcutta High Court · 104 CWN 826 : (2001) 88 FLR 280 : (2000) 2 LLJ 1306
High Courts12 Jun 2000Dismissed
Sree Kant Bangur Vs State of West Bengal
Calcutta High Court · (2000) 2 ILR (Cal) 564
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Jun 2000Dismissed
Lokman Shaikh Vs The State of West Bengal and Others
Calcutta High Court · 104 CWN 882
West Bengal Estates Acquisition Act, 1953 — Section 6
High Courts08 Jun 2000
Samiran Kumar Mondal (Dr.) Vs Union of India (UOI)
Calcutta High Court · 104 CWN 814 : (2000) 2 ILR (Cal) 12
High Courts08 Jun 2000
Putlur Jambulingam Vs Union of India (UOI)
Calcutta High Court · (2001) 74 ECC 324 : (2000) 121 ELT 291
Andaman Excise Rules, 1934 — Rule 29
High Courts08 Jun 2000
Uday Chandra Vs Union of India and Others
Calcutta High Court · 105 CWN 897
Administrative Tribunals Act, 1985 — Section 22(3)Constitution of India, 1950 — Article 21
High Courts07 Jun 2000
Cyrill D'' Souza Vs Vijay Bank and Others
Calcutta High Court · (2000) 3 CALLT 279 : (2000) 2 CHN 601 : 105 CWN 257 : (2001) 1 RCR(Criminal) 301
Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)Vijaya Bank Officer Employees (Discipline and Appeal) Regulations, 1981 — Regulation 6(2)