High Courts21 Jul 2000Allowed
D.P. Bajoria Vs Register of Companies
Calcutta High Court · (2000) 2 ILR (Cal) 329
Companies Act, 1956 — Section 58(5)(b)Criminal Procedure Code, 1973 (CrPC) — Section 2(x)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,195 of 3,204
High Courts20 Jul 2000
Mussamat Ashia Khatun Vs Karuna Singh and Others
Calcutta High Court · (2000) 3 CALLT 124 : 105 CWN 251
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, 115
High Courts20 Jul 2000Allowed
C. Rudra Vs France Indian Pharmaceuticals Ltd.
Calcutta High Court · (2000) 2 ILR (Cal) 179
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20, 21
High Courts20 Jul 2000
Salauddin Miah Vs State of West Bengal and Others
Calcutta High Court · (2000) 3 CALLT 518 : (2000) 2 CHN 788
Constitution of India, 1950 — Article 19, 21, 226, 30West Bengal Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1976 — Section 6(2)
High Courts20 Jul 2000Allowed
Minati Ghosh Vs Kankali Chattopadhyay
Calcutta High Court · (2000) 2 ILR (Cal) 374
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Jul 2000Allowed
Doyamoyee Manna Vs Sadhan Ch. Das and Others
Calcutta High Court · 105 CWN 614
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 103West Bengal Premises Tenancy Act, 1956 — Section 13(1), 2
High Courts20 Jul 2000Dismissed
India Brush Works (P) Ltd. Vs Biman Bhattacharjee
Calcutta High Court · (2001) 1 ILR (Cal) 249
Criminal Procedure Code, 1973 (CrPC) — Section 465Income Tax Act, 1961 — Section 279(1)
High Courts20 Jul 2000Allowed
Sushana Minj and Others Vs M/s. Duncon Agro Industries Ltd.
Calcutta High Court · 105 CWN 198
Motor Vehicles Act, 1988 — Section 158, 166
High Courts20 Jul 2000
Damodar Vally Corporation and Others Vs Patit Pawan Tewary and Others
Calcutta High Court · 107 CWN 426
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts19 Jul 2000
Ranajit Naskar Vs State of West Bengal and Others
Calcutta High Court · 105 CWN 49 : (2001) 88 FLR 631 : (2000) 2 ILR (Cal) 227 : (2000) 2 LLJ 1534
Industrial Disputes Act, 1947 — Section 15(2)
High Courts18 Jul 2000
Pulak Kumar Mondal Vs State of West Bengal and Others
Calcutta High Court · 107 CWN 413
West Bengal Cinemas (Regulation) Act, 1954 — Section 3, 4, 5, 5(1), 7
High Courts18 Jul 2000
Smt. Panchubala Dassi Vs Monmotho Nath Mondal and Others
Calcutta High Court · (2000) 3 CALLT 508
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts17 Jul 2000Allowed
Namita Ganguly Vs Manik Chand Jain
Calcutta High Court · 105 CWN 45 : (2000) 2 ILR (Cal) 368
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts17 Jul 2000Dismissed
S.K. Golam Gous Vs State of West Bengal
Calcutta High Court · (2001) 1 ILR (Cal) 323
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 147, 342
High Courts14 Jul 2000
Kartick Bagdi and Others Vs Bidyut Kumar Ray and Others
Calcutta High Court · 105 CWN 33
Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 54
High Courts14 Jul 2000
Rabeya Bibi and Others Vs The State of West Bengal
Calcutta High Court · (2000) 3 CALLT 460 : 105 CWN 24 : (2001) 2 DMC 198
Criminal Procedure Code, 1973 (CrPC) — Section 301, 397, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498
High Courts14 Jul 2000
Doyamoyee Manna Vs Sadhan Ch. Das and Others
Calcutta High Court · (2000) 3 CALLT 339
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 103West Bengal Premises Tenancy Act, 1956 — Section 13(1), 2
High Courts13 Jul 2000
Alapan Bandopadhayay and Another Vs Nirala Properties Pvt. Ltd., Santosh Kumar Moitra and Another, Manindra Roy and Another and Bulu Mondal and Another
Calcutta High Court · (2000) 3 CALLT 472 : (2000) 2 CHN 478 : 104 CWN 1173
Constitution of India, 1950 — Article 136, 21, 226, 32Contempt of Courts Act, 1971 — Section 19(1), 3Limitation Act, 1963 — Section 5
High Courts13 Jul 2000
Waldies Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (2000) 164 CTR 385 : (2000) 246 ITR 29 : (2001) 114 TAXMAN 713
Income Tax Act, 1961 — Section 147
High Courts12 Jul 2000
Viper Estate and Investment Ltd. and Another Vs Appropriate Authority and Others
Calcutta High Court · (2000) 246 ITR 11 : (2002) 120 TAXMAN 806
Income Tax Act, 1961 — Section 269UD