High Courts14 Dec 2000
Jiban Krishna Das Vs Renu Das and Another
Calcutta High Court · (2001) 1 CALLT 463 : (2001) 2 DMC 383 : (2001) 3 RCR(Criminal) 22
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 401, 482
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,183 of 3,204
High Courts14 Dec 2000
Jai Kumar Kankaria Vs Commissioner of Income Tax and Others
Calcutta High Court · (2001) 171 CTR 483 : (2001) 251 ITR 707
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 263, 35CCA
High Courts14 Dec 2000
Smt. Gita Bhowmick Vs State of West Bengal
Calcutta High Court · (2001) 1 CALLT 353 : (2001) 1 ILR (Cal) 184 : (2001) 2 RCR(Criminal) 539
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 201, 406, 408, 465
High Courts14 Dec 2000
Smt. Parvati Adhikari Vs State of West Bengal
Calcutta High Court · (2001) 1 CALLT 436
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 304A, 34
High Courts13 Dec 2000
Sunil Sardar Vs State of West Bengal
Calcutta High Court · AIR 2001 Cal 72 : (2001) 2 ILR (Cal) 282
West Bengal Panchayat Act, 1973 — Section 11, 11(2), 11(3)
High Courts13 Dec 2000
Kuber Khaini Pvt. Ltd. Vs Prabhoolal Ramratan Das Pvt. Ltd. and Another
Calcutta High Court · 105 CWN 782 : (2002) 24 PTC 135
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 28, 29
High Courts12 Dec 2000
Leonhardt Andra Und Partner, GmbH Vs Commissioner of Income Tax
Calcutta High Court · (2001) 167 CTR 576 : (2001) 249 ITR 418 : (2002) 122 TAXMAN 223
Income Tax Act, 1961 — Section 256(1), 9(1), 90
High Courts12 Dec 2000
SAHANA MUKHERJEE Vs UNION BANK OF INDIA and Others
Calcutta High Court · (2001) 166 CTR 532 : (2001) 118 TAXMAN 118
Income Tax Act, 1961 — Section 226(3)
High Courts12 Dec 2000
ANITA MUKHERJEE Vs UNION BANK OF INDIA and Others
Calcutta High Court · (2001) 166 CTR 531 : (2001) 118 TAXMAN 121
Income Tax Act, 1961 — Section 226(3)
High Courts12 Dec 2000Dismissed
Ranjit Kumar Jain Vs Kamal Kumar Chowdhury
Calcutta High Court · 105 CWN 510 : (2001) 1 ILR (Cal) 485
Succession Act, 1925 — Section 57
High Courts12 Dec 2000Allowed
Seth Soorajmal Jalan Balika Vidyalaya (Secondary School) and Another Vs Controlling Authority and Others
Calcutta High Court · 106 CWN 1177 : (2001) 89 FLR 372 : (2001) 1 LLJ 1249
Payment of Gratuity Act, 1972 — Section 2
High Courts12 Dec 2000
PRABIR KUMAR MUKHERJEE Vs UNION BANK OF INDIA and Others
Calcutta High Court · (2001) 166 CTR 530 : (2001) 118 TAXMAN 119
High Courts12 Dec 2000
Peerless Consultancy Service (P.) Ltd. Vs Ashoka Agencies
Calcutta High Court · 106 CWN 157
Companies Act, 1956 — Section 433, 434, 439
High Courts12 Dec 2000Allowed
Seth Soorajmal Jalan Balika Vidyalaya (Secondary School) Vs The Controlling Authority
Calcutta High Court · (2001) 1 ILR (Cal) 156
Payment of Gratuity Act, 1972 — Section 2(e)
High Courts08 Dec 2000Dismissed
Air India Ltd. Vs Union of India (UOI)
Calcutta High Court · (2001) 91 FLR 94 : (2002) 4 LLJ 266
Industrial Disputes Act, 1947 — Section 10(1), 33(2)
High Courts08 Dec 2000
Samsher Dorji Vs Chammadadi Dorji and Others
Calcutta High Court · (2001) 1 CALLT 431
Civil Procedure Code, 1908 (CPC) — Section 100West Bengal Estates Acquisition Act, 1953 — Section 42A, 44(3C), 44(4), 45
High Courts08 Dec 2000
Bata India Ltd. Vs Inspecting Assistant Commissioner of Income Tax and Others
Calcutta High Court · (2001) 249 ITR 491 : (2002) 122 TAXMAN 44
Income Tax Act, 1961 — Section 143, 143(3), 154, 155, 36
High Courts08 Dec 2000
Bata India Ltd. Vs IAC and Others
Calcutta High Court · (2001) 167 CTR 14
Income Tax Act, 1961 — Section 143(2), 154, 155
High Courts08 Dec 2000Allowed
Kartick Chandra Pradhan and Others Vs The State of W.B. and Others
Calcutta High Court · (2001) CriLJ 3825
Criminal Procedure Code, 1973 (CrPC) — Section 161, 226, 227Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts07 Dec 2000
Sri Shyamananda Jha Vs State of West Bengal and Others
Calcutta High Court · (2001) 1 CALLT 205 : (2001) 1 CHN 424 : 105 CWN 487
West Bengal Services (Classification, Control and Appeal) Rules, 1971 — Rule 10(10), 16, 17, 18, 19