High Courts19 Sept 2023Dismissed
Partha Biswas Vs Union Of India & Ors
Calcutta High Court · (2023) 09 CAL CK 0067
Railway Protection Force Rules, 1987 — Rule 67.2Indian Penal Code, 1860 — Section 34, 307, 379, 498A
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 118 of 3,389
High Courts19 Sept 2023Dismissed
Star Abasan Pvt. Ltd. & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0066
Constitution Of India, 1950 — Article 12, 14, 226, 300AArbitration and Conciliation Act, 1996 — Section 9Evidence Act, 1872 — Section 115
High Courts19 Sept 2023Allowed
Asis Ghosh And Others Vs Munaiamma Devi & Ors
Calcutta High Court · (2023) 09 CAL CK 0065
Code of Civil Procedure, 1908 — Order 22 Rule 4Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(a), 3(g), 11, 12, 13, 14, 15, 16, 20, 30, 31West Bengal Premises Tenancy Act, 1997 — Section 2(g), 2(h), 13, 14
High Courts18 Sept 2023Allowed
Abhijit Banerjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0064
Constitution Of India, 1950 — Article 136Negotiable Instruments Act, 1881 — Section 118, 138, 139, 141Code Of Criminal Procedure, 1973 — Section 151, 313, 378
High Courts18 Sept 2023Allowed
Yajur Fibres Limited & Anr. Vs Dharmendra Tiwari & Ors.
Calcutta High Court · (2023) 09 CAL CK 0063
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 43 Rule 1, Order 39 Rule 2Bengal, Agra and Assam Civil Courts Act, 1887 — Section 21, 21(1)(a), 21(1)(b)
High Courts18 Sept 2023Dismissed
Amit Polley Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0062
Indian Penal Code, 1860 — Section 34, 304B, 305, 306, 307, 498ACode Of Criminal Procedure, 1973 — Section 437, 482
High Courts18 Sept 2023Dismissed
Kakali Rani Majumdar @ Kakali Dey Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0061
Indian Penal Code, 1860 — Section 34, 302, 306Code Of Criminal Procedure, 1973 — Section 408
High Courts18 Sept 2023Dismissed
Booster Merchandise Pvt. Ltd. & Ors. Vs State Of West Bengal And Ors.
Calcutta High Court · (2023) 09 CAL CK 0059
West Bengal Estates Acquisition Rules, 1954 — Rule 4, 4AWest Bengal Estate Acquisition Act, 1953 — Section 4, 6(2), 6(5), 10, 10(2), 57B(3)
High Courts15 Sept 2023Allowed
Madhupia Bar Vs University Of Burdwan And Others
Calcutta High Court · (2023) 09 CAL CK 0060
High Courts15 Sept 2023Disposed Of
Asit Krishna Saha & Anr. Vs Kuddus Ali Middya & Ors.
Calcutta High Court · (2023) 09 CAL CK 0046
Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 2(6), 8, 9Hindu Succession Act, 1956 — Section 22
High Courts15 Sept 2023Disposed Of
Swarup @ Sarup Mondal @ Babu @ Swarup Biswas Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0045
Indian Penal Code, 1860 — Section 34, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 320(1), 320(2), 320(8)
High Courts15 Sept 2023Disposed Of
Ronita Halder Alias Ranita Halder Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 09 CAL CK 0044
Indian Penal Code, 1860 — Section 323, 325, 341, 379, 506
High Courts14 Sept 2023Dismissed
Shyamal Kumar Ghosh Vs Nemai Chandra Bag & Ors.
Calcutta High Court · (2023) 09 CAL CK 0051
Code of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 27
High Courts14 Sept 2023Dismissed
Bhandul Shaw @ Manik Shaw Vs Tarak Shaw
Calcutta High Court · (2023) 09 CAL CK 0050
Code of Civil Procedure, 1908 — Section 47, 151, 152, Order 10 Rule 1, Order 7 Rule 3, Order 20 Rule 3, Order 22 Rule 10
High Courts14 Sept 2023Dismissed
Susanta Kumar Das Vs Anindita Das (Nee Dey)
Calcutta High Court · (2023) 09 CAL CK 0049
Special Marriage Act, 1954 — Section 27, 36Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts14 Sept 2023Dismissed
Suily Banerjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0048
High Courts14 Sept 2023Disposed Of
M Amlun Nesha Alias M Amlun Nisha Alias M Amlun Nessa Vs State Of W Est Bengal & Ors
Calcutta High Court · (2023) 09 CAL CK 0047
West Bengal Service (Death-cum-Retirement Benefit) Rules, 1971 — Rule 98, 100, 104, 168BWest Bengal State Government Employees Group Insurance-cum-Savings Scheme, 1987 — Rule 11(iii)Muslim Personal Law (Shariat) Application Act, 1937 — Section 2, 5
High Courts14 Sept 2023Dismissed
Jainuddin Sk. & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0043
West Bengal Fire Services Act, 1950 — Section 3AKarnataka Urban Water Supply and Drainage Board Act, 1973 — Section 4(2)
High Courts14 Sept 2023Allowed
Calcutta Pinjrapole Society Vs R.S.I. Pvt. Limited. & Ors.
Calcutta High Court · (2023) 09 CAL CK 0042
Constitution Of India, 1950 — Article 136Code of Civil Procedure, 1908 — Section 47West Bengal Land Reforms Act, 1955 — Section 14T, 14T(3)
High Courts13 Sept 2023Dismissed
Kalyan Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0054