High Courts21 Jun 2001
Commissioner of Income Tax Vs Goodricke Group Ltd.
Calcutta High Court · (2001) 170 CTR 189 : (2001) 251 ITR 187 : (2001) 119 TAXMAN 979
Income Tax Act, 1961 — Section 35B, 35B(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,170 of 3,204
High Courts21 Jun 2001Dismissed
Durga Metal Works (P) Ltd. Vs Union of India (UOI)
Calcutta High Court · (2001) 77 ECC 220 : (2001) 131 ELT 544
Customs Act, 1962 — Section 12, 12(1)Customs Tariff Act, 1975 — Section 2, 3, 3(1), 3(3), 9A
High Courts20 Jun 2001
Commissioner of Income Tax Vs Jokai India Ltd.
Calcutta High Court · (2001) 170 CTR 140 : (2001) 251 ITR 39 : (2001) 118 TAXMAN 950
Income Tax Act, 1961 — Section 256(2), 32A
High Courts20 Jun 2001
Ajoy Nandi Majumdar Vs State of West Bengal and Others
Calcutta High Court · 106 CWN 334
West Bengal Land Development and Planning Act, 1948 — Section 1(2), 4, 4(1), 6
High Courts20 Jun 2001
Star Paper Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2001) 252 ITR 337 : (2001) 118 TAXMAN 873
Constitution of India, 1950 — Article 299, 299(1)Forest Act, 1927 — Section 82, 83Income Tax Act, 1961 — Section 10(1), 10(2)(xv), 256(1), 37, 43B
High Courts20 Jun 2001
Commissioner of Income Tax Vs Warren Tea Ltd.
Calcutta High Court · (2001) 170 CTR 327 : (2001) 251 ITR 382 : (2002) 121 TAXMAN 14
Income Tax Act, 1961 — Section 256(1), 32(1), 32A, 32AB, 32AB(1)
High Courts20 Jun 2001Dismissed
Kulsan Bibi Vs Nripendra Nath Sarkar
Calcutta High Court · (2001) 3 CALLT 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Evidence Act, 1872 — Section 116
High Courts20 Jun 2001Allowed
M/s Durgapur Chemicals Ltd. Vs Ninth Industrial Tribunal, West Bengal and Others
Calcutta High Court · (2001) 3 CALLT 72 : (2001) 91 FLR 790
Constitution of India, 1950 — Article 14, 19, 21, 226Industrial Disputes Act, 1947 — Section 10Penal Code, 1860 (IPC) — Section 279, 379, 411
High Courts20 Jun 2001
Smt. Tripti Hazra Vs Headmistress, Taki S.L. Girls High School and Others
Calcutta High Court · 106 CWN 510
High Courts20 Jun 2001Dismissed
Rajdeo Ram Vs Gita Rani Sarkar alias Rani Sarkar
Calcutta High Court · (2001) 3 CALLT 101
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 7 Rule 3, 152
High Courts19 Jun 2001Dismissed
Dina Bandhu Mondal Vs Bank of India and Others
Calcutta High Court · (2001) 2 CALLT 347 : (2001) 91 FLR 1154 : (2002) 1 LLJ 129
Constitution of India, 1950 — Article 226, 311(2)Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts19 Jun 2001
Commissioner of Income Tax Vs Bijay Iron Stores
Calcutta High Court · (2001) 252 ITR 408 : (2002) 124 TAXMAN 210
Income Tax Act, 1961 — Section 256(1), 271(1)
High Courts19 Jun 2001
Commissioner of Income Tax Vs BIJAY IRON STORES
Calcutta High Court · (2001) 170 CTR 145
Income Tax Act, 1961 — Section 256(1)
High Courts15 Jun 2001Dismissed
Smt. Krishna Banerjee Vs Bhanu Bikash Bandyopadhyay
Calcutta High Court · AIR 2001 Cal 154 : 106 CWN 48
Hindu Marriage Act, 1955 — Section 13(1)
High Courts14 Jun 2001Dismissed
Board of Trustees For The Port of Calcutta Vs Mahalakshmi Constructions
Calcutta High Court · 106 CWN 798
High Courts13 Jun 2001
Commissioner of Income Tax Vs Estate Mineral Development Co. P. Ltd.
Calcutta High Court · (2002) 253 ITR 757
High Courts13 Jun 2001
Commissioner of Income Tax Vs Ramlal Agarwala
Calcutta High Court · (2001) 169 CTR 558 : (2001) 250 ITR 828 : (2001) 119 TAXMAN 565
Income Tax Act, 1961 — Section 16, 17, 17(1), 256(1), 37
High Courts13 Jun 2001
Satya Brata Bhunia Vs State of West Bengal and Others
Calcutta High Court · (2001) 2 CALLT 494
Constitution of India, 1950 — Article 226
High Courts13 Jun 2001
Nikhil Kumar Mukherjee and Others Vs State of West Bengal and Others
Calcutta High Court · 106 CWN 745
High Courts13 Jun 2001
Commissioner of Income Tax Vs Estate Mineral Development Co. (P) Ltd.
Calcutta High Court · (2001) 118 TAXMAN 551
Income Tax Act, 1961 — Section 256(1)