High Courts11 Mar 2002Allowed
Elegant Fashion Accessories Pvt. Ltd. Vs The Calcutta Electric Supply Corporation Limited
Calcutta High Court · AIR 2002 Cal 278 : (2002) 2 CALLT 267 : 107 CWN 279
Electricity Act, 1910 — Section 24, 49, 49B
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,146 of 3,204
High Courts08 Mar 2002Dismissed
Ganapati Apartments Pvt. Ltd. Vs Favourite Small Investment Ltd.
Calcutta High Court · (2002) 3 CALLT 108
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 Mar 2002Allowed
Subhendu Banerjee and Others Vs The C.E.S.C. Ltd. and Others
Calcutta High Court · AIR 2002 Cal 242 : (2002) 2 CALLT 196 : 107 CWN 1
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 21, 21(2), 22, 23, 24(1)
High Courts08 Mar 2002Dismissed
In the Goods of: Phani Bhusan Sinha (deceased)
Calcutta High Court · (2002) 3 CALLT 279
Succession Act, 1925 — Section 68
High Courts08 Mar 2002Dismissed
Shibani Bhar Vs Nabin Chandra Bhar and Others
Calcutta High Court · 107 CWN 868
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 3, 3(2)(a), 4Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts08 Mar 2002Dismissed
Commissioner of Income Tax Vs A.B.C. India Ltd.
Calcutta High Court · (2002) 174 CTR 555 : (2002) 255 ITR 108 : (2003) 126 TAXMAN 18
Income Tax Act, 1961 — Section 127, 256, 256(2)
High Courts08 Mar 2002
Tushar Kanti Adhikari Vs Glaxo India Ltd. and State of West Bengal
Calcutta High Court · (2002) 4 CHN 734
Criminal Procedure Code, 1973 (CrPC) — Section 407Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Mar 2002Allowed
Star Banquets Private Limited and Others Vs Calcutta Municipal Corporation and Others
Calcutta High Court · 106 CWN 1080
Calcutta Municipal Corporation Act, 1980 — Section 385, 390, 391, 391, 392
High Courts07 Mar 2002Dismissed
Hindusthan Paper Corporation Ltd. Vs Wellbrines Chemicals Private Ltd.
Calcutta High Court · (2002) 3 CALLT 114
Arbitration Act, 1940 — Section 30, 33, 39AAEvidence Act, 1872 — Section 115, 116, 91, 92Major Port Trusts Act, 1963 — Section 48
High Courts07 Mar 2002Allowed
Md. Hamidur Rahaman and Others Vs State of West Bengal
Calcutta High Court · 106 CWN 555
Civil Procedure Code, 1908 (CPC) — Section 21, 39, 47, 99Suits Valuation Act, 1887 — Section 11West Bengal Land Reforms Act, 1955 — Section 18(1), 20, 20(2), 57
High Courts07 Mar 2002Dismissed
Hanuman Trading Company and Another Vs State of West Bengal
Calcutta High Court · (2002) 2 CALLT 531
Constitution of India, 1950 — Article 14, 226, 246, 253, 323ACustoms Act, 1962 — Section 25
High Courts06 Mar 2002
Sugandha Industries Pvt. Ltd. Vs A.K. Saha and Another Preetam Marketing Ltd. and Sugandha Industries Pvt. Ltd. Vs Chief Commissioner of Customs and Others
Calcutta High Court · (2002) 3 CALLT 535 : (2002) CriLJ 3852 : (2003) 156 ELT 328
Constitution of India, 1950 — Article 19(1), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(5)Customs Act, 1962 — Section 105(1), 105(2), 111, 113, 14
High Courts06 Mar 2002Dismissed
Aloke Kumar Mitra Mustafi and Another Vs The State of West Bengal and Another
Calcutta High Court · (2002) 2 CALLT 444
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 205, 323, 482Penal Code, 1860 (IPC) — Section 304A
High Courts05 Mar 2002Allowed
The National Iron and Steel Company (1984) Ltd. Vs Ajit Kumar Mukherjee and Another
Calcutta High Court · (2002) 2 CALLT 158
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts05 Mar 2002Dismissed
Braithwaite Burn and Jessop Construction Co. Ltd. Staff Workers'' Union and Another Vs Union of India (UOI) and Others
Calcutta High Court · (2002) 93 FLR 1006 : (2002) 3 LLJ 20
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 36A
High Courts04 Mar 2002Dismissed
Bankim Ch. Banerjee Vs Chinmoyee Banerjee
Calcutta High Court · (2002) 2 CALLT 214 : (2002) 2 CHN 340 : 106 CWN 872 : (2002) 2 DMC 652
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 24
High Courts04 Mar 2002Dismissed
Bankim Chandra Banerjee Vs Chinmoyee Banerjee
Calcutta High Court · (2003) 2 CivCC 158 : (2002) 1 ILR (Cal) 341 : (2003) 2 RCR(Criminal) 267
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 24Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts03 Mar 2002Allowed
Central Bureau of Investigation Vs B.K. Samal
Calcutta High Court · (2002) 2 CALLT 220
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5(D)Prevention of Corruption Act, 1988 — Section 19
High Courts01 Mar 2002
Commissioner of Income Tax Vs General Electric Co. of India Ltd.
Calcutta High Court · (2002) 175 CTR 1 : (2002) 255 ITR 22 : (2003) 126 TAXMAN 55
Income Tax Act, 1961 — Section 37(3)Income Tax Rules, 1962 — Rule 6D
High Courts01 Mar 2002Allowed
Jagannath Trivedi and Others Vs Smt. Nilima Dutta Gupta
Calcutta High Court · (2002) 3 CALLT 247
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 103West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(3A)