High Courts19 Jul 2002
Joyanta Chowdhury Vs Uttar Banga Kshetriya Gramin Bank and Another
Calcutta High Court · 106 CWN 993
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,134 of 3,204
High Courts19 Jul 2002Dismissed
Honorary Secretary, Zoological Garden Vs Abdul Gaffar
Calcutta High Court · (2002) 2 ILR (Cal) 345
West Bengal Services (Classification, Control and Appeal) Rules, 1971 — Rule 10(10), 10(9)
High Courts18 Jul 2002
Shyam Kunj Occupants'' Society and Another Vs Co-operative Society and Building Workers'' Union and Others
Calcutta High Court · (2004) 3 LLJ 808
Industrial Disputes Act, 1947 — Section 2
High Courts18 Jul 2002Dismissed
West Bengal Housing Board Vs Satellite Construction and Another
Calcutta High Court · (2002) 3 CALLT 511
Constitution of India, 1950 — Article 227
High Courts17 Jul 2002Allowed
Bharat Traders (Agency) Vs Deputy Commissioner, Commercial Taxes and Others
Calcutta High Court · (2004) 138 STC 174
Bengal Finance (Sales Tax) Act, 1941 — Section 11E, 11E(1), 11E(2)
High Courts16 Jul 2002
State Bank of India Vs Madhumita Construction (Pvt.) Ltd. and Others
Calcutta High Court · AIR 2003 Cal 7 : (2003) 2 BC 610
Civil Procedure Code, 1908 (CPC) — Section 24, 25, 9Constitution of India, 1950 — Article 226, 227Debts Recovery Tribunal Act, 1993 — Section 17, 18, 31
High Courts16 Jul 2002Allowed
Employees'' State Insurance Corporation Vs Abdus Salam and Others
Calcutta High Court · (2003) 96 FLR 129 : (2003) 1 LLJ 765
Employees State Insurance Act, 1948 — Section 2(8)
High Courts15 Jul 2002Dismissed
The Managing Committee of Barisha Girls'' High School and Smt. Kasturi Chatterjee and Others Vs Smt. Smritikana Biswas and Others Barisha Girls'' High School Vs State of West Bengal and Others
Calcutta High Court · (2003) 2 CALLT 1
Constitution of India, 1950 — Article 14, 19, 21, 226West Bengal Board of Secondary Education Act, 1963 — Section 46
High Courts15 Jul 2002Allowed
Deep Narayan Singh and Others Vs Sarjan Singh and Others
Calcutta High Court · (2002) 3 CALLT 239 : (2002) 3 CHN 364 : (2003) 3 RCR(Civil) 21
Hindu Succession Act, 1956 — Section 11, 18, 3, 3(1)
High Courts12 Jul 2002
Commissioner of Wealth Tax Vs Bajoria Properties Pvt. Ltd.
Calcutta High Court · (2002) 258 ITR 29
Finance Act, 1983 — Section 40, 40(2)Transfer of Property Act, 1882 — Section 55, 55(6)Wealth Tax Act, 1957 — Section 2
High Courts12 Jul 2002
CWT Vs Bajoria Properties (P) Ltd.
Calcutta High Court · (2002) 177 CTR 343 : (2003) 133 TAXMAN 265
Finance Act, 1983 — Section 40(2)Transfer of Property Act, 1882 — Section 55(6)(b)Wealth Tax Act, 1957 — Section 27(1)
High Courts12 Jul 2002Dismissed
Rashbehari Karmakar Vs Indrajit Mukherjee and Another
Calcutta High Court · (2003) 2 CALLT 293 : (2002) CriLJ 4250
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 437(2), 437(5), 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 201, 307, 326
High Courts11 Jul 2002Allowed
Sanjeev Killa Vs Union of India (UOI) and Another
Calcutta High Court · (2003) 1 CALLT 253
Arbitration Act, 1940 — Section 28, 30, 31(4), 33
High Courts11 Jul 2002Allowed
Hindustan Consultancy and Services Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (2003) 2 CALLT 302
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 17(3)(A), 17(4)West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 10B
High Courts10 Jul 2002Dismissed
Quraisha Bibi (Smt.) Vs Shipping Corporation of India Ltd.
Calcutta High Court · (2003) ACJ 1942 : (2003) 1 AnWR 504 : (2002) 95 FLR 1179 : (2003) 1 LLJ 963
Workmens Compensation Act, 1923 — Section 3
High Courts09 Jul 2002
Commissioner of Income Tax Vs Coventry Spring and Co. Ltd.
Calcutta High Court · (2002) 177 CTR 579 : (2002) 257 ITR 632 : (2003) 129 TAXMAN 863
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 154
High Courts09 Jul 2002Dismissed
The Managing Committee, Nangi High School and Another Vs Shankar Pal and Others
Calcutta High Court · (2002) 07 CAL CK 0062
West Bengal Primary Education (Amendment) Act, 1980 — Section 22West Bengal Primary Education Act, 1973 — Section 98
High Courts09 Jul 2002
Rakesh Kumar and Another Vs Union of India (UOI) and Others
Calcutta High Court · (2003) 1 CALLT 441
Constitution of India, 1950 — Article 14, 16, 19, 21, 226
High Courts09 Jul 2002Dismissed
Bidyut Dasgupta and Others Vs Sagar Gramin Bank and Others Maniklal Bhowmik Vs Sagar Gramin Bank and Others Bidyut Dasgupta and Others Vs Union of India (UOI) and Others
Calcutta High Court · (2004) 2 CHN 376
Constitution of India, 1950 — Article 226
High Courts09 Jul 2002Allowed
Khejuri Guruprasad Balika Vidyaniketan and Another Vs State of West Bengal and Others
Calcutta High Court · (2003) 1 CALLT 391
Constitution of India, 1950 — Article 14, 19, 21, 226