High Courts13 Oct 2023Dismissed
Bcpl Railway Infrastructure Ltd. & Anr. Vs Union Of India & Ors
Calcutta High Court · (2023) 10 CAL CK 0053
Constitution Of India, 1950 — Article 14, 226
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 113 of 3,389
High Courts12 Oct 2023Dismissed
Sayed Afridi Sarkar Vs Indian Oil Corporation Limited & Ors.
Calcutta High Court · (2023) 10 CAL CK 0052
Constitution Of India, 1950 — Article 12, 226West Bengal Land Reforms Act, 1955 — Section 4C
High Courts12 Oct 2023Dismissed
Pradeep Mehta Vs Col. Biswajit Bhattacharya (Retd.) Since Deceased, Rep. By Susmita Bhattacharya & Ors.
Calcutta High Court · (2023) 10 CAL CK 0051
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, 151, Order 22, Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5
High Courts12 Oct 2023Allowed
Deepak Agarwal Vs State Of West Bengal And Others
Calcutta High Court · (2023) 10 CAL CK 0050
Constitution Of India, 1950 — Article 226West Bengal Apartment Ownership Rules, 1974 — Rule 3, 4West Bengal Apartment Ownership Act, 1972 — Section 10A, 10B, 16B, 16B(2)
High Courts12 Oct 2023Dismissed
Jitendra Investment Private Limited Vs State Of West Bengal & Ors
Calcutta High Court · (2023) 10 CAL CK 0045
Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(d)West Bengal Land Reforms Rules, 1965 — Rule 6BWest Bengal Estates Acquisition Rules, 1954 — Rule 4
High Courts11 Oct 2023Disposed Of
Tijendranath Mahato Vs West Bengal State Election Commission & Ors.
Calcutta High Court · (2023) 10 CAL CK 0049
West Bengal Panchayat Elections Rules, 2006 — Rule 91(1), 91(2), 91(3)
High Courts11 Oct 2023Dismissed
M/S. Budge Budge Company Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0048
Payment of Gratuity Act, 1972 — Section 4(6), 7, 7(2), 7(3), 7(3A), 8, 14Industrial Disputes Act, 1947 — Section 2(p), 12(3)
High Courts11 Oct 2023Allowed
Raman Srivastav Vs Sk. Wahider Rahaman & Ors.
Calcutta High Court · (2023) 10 CAL CK 0047
Limitation Act, 1963 — Article 54Registration Act, 1908 — Section 13, 17
High Courts11 Oct 2023Allowed
Shree Shree Iswar Satyanarayanjee And Other Deities, Represented By Its Shebaits, Sri Lalit Kumar Bagla & Ors Vs Partha Brothers & Ors
Calcutta High Court · (2023) 10 CAL CK 0046
Code of Civil Procedure, 1908 — Order 13 Rule 3, Order 18 Rule 4, Order 18 Rule 4(1), Order 18 Rule 5West Bengal Premises Tenancy Act, 1956 — Section 17(2)Limitation Act, 1963 — Section 5
High Courts11 Oct 2023Dismissed
Union Of India & Another Vs Md. Noorul Haque
Calcutta High Court · (2023) 10 CAL CK 0037
Constitution Of India, 1950 — Article 14, 142
High Courts11 Oct 2023Disposed Of
Kanchi @ Sanjit Makhal And Another Vs State Of West Bengal And Others
Calcutta High Court · (2023) 10 CAL CK 0036
West Bengal Correctional Services Act, 1992 — Section 61(2)
High Courts10 Oct 2023Dismissed
Raju Chatterjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0042
High Courts10 Oct 2023Dismissed
M/S. Cls Limited & Anr. Vs -Vsunion Of India & Ors.
Calcutta High Court · (2023) 10 CAL CK 0041
Constitution Of India, 1950 — Article 19(1)(g), 226
High Courts10 Oct 2023Dismissed
Dulal Chandra Giri. Vs Dilip Kumar Giri & Anr.
Calcutta High Court · (2023) 10 CAL CK 0040
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts10 Oct 2023Allowed/Dismissed
M/S. Mahabir Traders, Tantigeria, Rangamati Vs Arunava Sasmal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0039
Indian Partnership Act, 1932 — Section 7, 43
High Courts10 Oct 2023Dismissed
Apurba Kumar Khan And Others Vs Rabindranath Khyara & Ors.
Calcutta High Court · (2023) 10 CAL CK 0038
Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 14West Bengal land Reforms Act, 1965 — Section 2(6), 2(10), 3, 5, 8, 8(1), 14
High Courts10 Oct 2023Dismissed
Rajarhat Fishermen�s Co-Operative Society Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0030
West Bengal Estate Acquisition Act, 1953 — Section 4, 5A(3)(ii), 6(5), 10(1), 10(2), 10(3), 44, 44(3)
High Courts09 Oct 2023Disposed Of
Priyanka Nandi Vs Calcutta Dock Labour Board & Ors.
Calcutta High Court · (2023) 10 CAL CK 0044
Central Civil Services (Pension) Rules, 1972 — Rule 54(6)
High Courts09 Oct 2023Disposed Of
Sanjoy Kumar Bandyopadhyay Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0043
High Courts09 Oct 2023Dismissed
Jagadish Chandra Pan Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 10 CAL CK 0029