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Calcutta High Court judgments

64,079 judgments · page 1,106 of 3,204

High Courts14 Aug 2003

Swapan Kumar Pani Vs Canara Bank and Others

Calcutta High Court · (2005) 2 CHN 74

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 9Canara Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 18, 21, 4, 6, 7
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High Courts12 Aug 2003Allowed

Soraban Bewa Vs Jinnath Bibi

Calcutta High Court · (2003) 2 ILR (Cal) 414

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 41 Rule 25, Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 16Limitation Act, 1963 — Article 59
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High Courts11 Aug 2003Dismissed

In Re: Kollal Dasgupta

Calcutta High Court · (2004) CriLJ 3494

Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Penal Code, 1860 (IPC) — Section 504
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High Courts08 Aug 2003Dismissed

Bholanath Jaiswal Vs Amarnath Ghosh

Calcutta High Court · (2003) 2 ILR (Cal) 330

Specific Relief Act, 1963 — Section 2Stamp Act, 1899 — Section 2(10), 2(24)Transfer of Property Act, 1882 — Section 108, 5, 6
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High Courts07 Aug 2003Dismissed

Tamal Ghosh Vs State of West Bengal and Others

Calcutta High Court · (2004) 1 CALLT 51 : 108 CWN 818 : (2004) 101 FLR 509

Constitution of India, 1950 — Article 14, 19, 21, 226Penal Code, 1860 (IPC) — Section 366, 376Police Regulations of Calcutta, 1968 — Regulation 1, 880
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