High Courts14 Oct 2004Allowed

Rashid Sk. Vs State of West Bengal

Calcutta High Court · (2005) 1 CALLT 364 : (2005) 1 CHN 414

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts12 Oct 2004Allowed

Supriya Banerjee Vs State of West Bengal and Others

Calcutta High Court · (2005) 2 CALLT 83 : (2005) 1 CHN 135

West Bengal Excise (Selection of Person for Grant of Licence at New Sites for Retail Sale of Spirit and Certain Other Intoxicants other than Foreign Liquor on Categories of Licenses and Licenses for Denatured Spirit) Order, 2000 — Order 8, Order 9
High Courts12 Oct 2004Allowed

Ratan Das Vs State of West Bengal

Calcutta High Court · (2005) 1 CALLT 437 : (2005) 1 CHN 191 : (2005) CriLJ 1876 : (2004) 2 ILR (Cal) 294

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376