High Courts02 Aug 2005Dismissed
Chabi Rani Ghosh Vs CESC Limited and Others
Calcutta High Court · (2006) 1 CALLT 309
Criminal Procedure Code, 1973 (CrPC) — Section 154Electricity Act, 2003 — Section 126, 135, 135(2), 135(4), 151
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,040 of 3,204
High Courts02 Aug 2005Dismissed
Hindustan Club Ltd. Vs Pawan Kumar Jain
Calcutta High Court · (2005) 64 SCL 65
Companies Act, 1956 — Section 211, 216, 217, 227(3), 274Companies Rules, 2003 — Rule 4, 9Constitution of India, 1950 — Article 173
High Courts02 Aug 2005
Jiwanram Sheoduttrai Vs Commissioner of Income Tax
Calcutta High Court · (2005) 199 CTR 98 : (2005) 279 ITR 512 : (2005) 148 TAXMAN 555
Income Tax Act, 1961 — Section 41
High Courts02 Aug 2005Dismissed
Peerless General Finance and Investment Co. Ltd. Vs Poddar Projects Limited and Another
Calcutta High Court · (2006) 4 CHN 586 : 108 CWN 1005 : (2008) 81 SCL 51
Companies Act, 1956 — Section 108, 108(1), 108(1A), 109, 111Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 6
High Courts01 Aug 2005Allowed
Rekha Mondal @ Singh Vs State of West Bengal
Calcutta High Court · (2005) 4 CHN 595
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 307, 363
High Courts01 Aug 2005Allowed
Gillanders Arbuthnot and Co. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2006) 1 CHN 642 : (2005) 107 FLR 1161 : (2006) 1 LLJ 663
High Courts29 Jul 2005Allowed
Subhasish Singha and Others Vs State of West Bengal
Calcutta High Court · (2006) 3 CHN 260 : (2005) 2 ILR (Cal) 323
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 215, 311, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts29 Jul 2005Dismissed
Rabi Sarkar Vs The State of West Bengal
Calcutta High Court · (2006) 2 ILR (Cal) 51
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(2)Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 364, 376
High Courts29 Jul 2005Allowed
Dipika Naskar and Others Vs State of West Bengal and Others
Calcutta High Court · (2005) 07 CAL CK 0034
General Clauses Act, 1897 — Section 21Motor Vehicles Act, 1988 — Section 2(38), 72(2), 72(2)(i), 72(2)(iii), 72(2)(xii)
High Courts28 Jul 2005Dismissed
Uttam Kumar Das Vs State of West Bengal and Others
Calcutta High Court · 110 CWN 166
West Bengal School Service Commission Act, 1997 — Section 17
High Courts28 Jul 2005
In Re: Joydeb Pradhan and Others
Calcutta High Court · (2005) 3 CHN 629
Criminal Procedure Code, 1973 (CrPC) — Section 308, 323, 325, 34, 341
High Courts28 Jul 2005Allowed
Dibakar Das Vs Registrar General, Appellate Side, High Court and Another
Calcutta High Court · (2006) 2 CHN 48
Penal Code, 1860 (IPC) — Section 354, 448, 511
High Courts27 Jul 2005Dismissed
Arup Kumar Ghosh Vs State of West Bengal
Calcutta High Court · (2006) CriLJ 16
High Courts27 Jul 2005Allowed
Prem Das alias Prema Vs The State of West Bengal
Calcutta High Court · (2006) 1 CALLT 142
Criminal Procedure Code, 1973 (CrPC) — Section 251, 428Juvenile Justice Act, 1986 — Section 21, 22, 22(1), 22(2), 45Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Jul 2005Dismissed
Sukumar Saha Vs Shyamal Kumar Saha and Others
Calcutta High Court · (2006) 1 CHN 12
High Courts26 Jul 2005Dismissed
Ramesh Chandra Pramanick Vs Sushil Kumar Pradhan
Calcutta High Court · (2005) 4 CHN 658
Civil Procedure Code, 1908 (CPC) — Section 115, 47Constitution of India, 1950 — Article 227West Bengal Land Reforms (Amendment) Act, 2000 — Section 30
High Courts26 Jul 2005Allowed
Basant Kumar Bucharia Vs DVC and Others
Calcutta High Court · (2006) 1 CALLT 459 : (2006) 1 CLT 459
High Courts25 Jul 2005
Commissioner of Income Tax Vs Anandilal Poddar and Sons Ltd.
Calcutta High Court · (2005) 199 CTR 539 : (2005) 279 ITR 104 : (2005) 148 TAXMAN 513
Income Tax Act, 1961 — Section 260ALimitation Act, 1963 — Article 116, 10, 12, 14, 16
High Courts25 Jul 2005Dismissed
American Refrigerator Co. Ltd. Vs First Industrial Tribunal and Others
Calcutta High Court · (2006) 1 CHN 138 : (2006) 109 FLR 400 : (2006) 2 LLJ 271
Criminal Procedure Code, 1973 (CrPC) — Section 144Industrial Disputes Act, 1947 — Section 10West Bengal Industrial Disputes Rules, 1958 — Rule 20C
High Courts22 Jul 2005Dismissed
Employees'' State Insurance Corporation and Others Vs Hotel Airport Ashok and Another
Calcutta High Court · (2005) 4 CHN 256 : (2006) 1 LLJ 785
Civil Procedure Code, 1908 (CPC) — Section 100, 115Constitution of India, 1950 — Article 226, 227Employees State Insurance Act, 1948 — Section 45A, 75, 75(1), 75(1G), 75(23)