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Calcutta High Court judgments

67,773 judgments · page 102 of 3,389

High Courts18 Jan 2024Allowed

Soham Das Vs State Of West Bengal & Anr.

Calcutta High Court · (2024) 01 CAL CK 0054

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 405, 406, 420, 464, 467, 470, 471, 503, 504, 506Code Of Criminal Procedure, 1973 — Section 200, 204, 482
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High Courts15 Jan 2024Dismissed

Calcutta Pinjrapole Society Vs Shashi Kant Soni & Anr.

Calcutta High Court · (2024) 01 CAL CK 0046

Limitation Act, 1963 — Article 120, 121Constitution Of India, 1950 — Article 141, 142Code Of Civil Procedure, 1908 — Order 22, Order 22 Rule 9(2), Order 22 Rule 9(3), Order 22 Rule 10, Order 22 Rule 10(1), Order 22 Rule 10(2)
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High Courts15 Jan 2024Dismissed

Amit Begwani Vs Ranu Parui & Ors.

Calcutta High Court · (2024) 01 CAL CK 0043

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 28 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a),Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f), Order 6 Rule 16Registration Act, 1908 — Section 47
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