High Courts04 Apr 2006

Mahendra Kanji Sicca Vs Pradip Kumar Ghosh and Others

Calcutta High Court · (2006) 3 CALLT 458 : (2006) 2 CHN 607 : 110 CWN 677

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 7 Rule 11, Order 9 Rule 13, 115A, 17(2)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts31 Mar 2006Dismissed

Sat Paul Vs State of West Bengal

Calcutta High Court · (2006) 1 ILR (Cal) 373

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 110Penal Code, 1860 (IPC) — Section 161