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Calcutta High Court judgments

64,079 judgments · page 1,001 of 3,204

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High Courts21 Nov 2006Dismissed

Basudeo Khaitan and Others Vs Madan Lal Periwal and Others

Calcutta High Court · (2007) 1 CHN 392

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3, Order 2 Rule 3, Order 7 Rule 11
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High Courts21 Nov 2006

CESC Limited and Others Vs Pawan Kumar Kedia

Calcutta High Court · AIR 2007 Cal 71 : (2007) 1 CHN 532 : 111 CWN 223

Electricity Act, 1910 — Section 44, 44(39), 44(44)
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High Courts21 Nov 2006Dismissed

Anup Samanta Vs State of West Bengal and Others

Calcutta High Court · (2007) 1 CALLT 672 : (2007) 1 CLT 672

Specific Relief Act, 1963 — Section 6
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High Courts21 Nov 2006Allowed

Sunirmal Kumar Roy Vs Union of India and Others

Calcutta High Court · 111 CWN 699

Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 12
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High Courts17 Nov 2006

Amar Nath Bain and Another Vs District Magistrate and Others

Calcutta High Court · (2007) 1 CHN 346 : (2007) 1 ILR (Cal) 253

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High Courts17 Nov 2006

Andrew Yule and Co. Ltd. Vs Descon Ltd. and Another

Calcutta High Court · (2007) 3 CHN 287

Companies Act, 1956 — Section 173(2), 209A, 77A, 77B, 81(1A)
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High Courts17 Nov 2006Dismissed

Labanya Prova Mitra Vs Purnendu Kumar Ghose and Others

Calcutta High Court · (2008) 1 CHN 30

Evidence Act, 1872 — Section 63, 65
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High Courts17 Nov 2006Dismissed

Goutam Das Vs Garden Reach Shipbuilders Engineers Ltd. and Others

Calcutta High Court · (2007) 1 CHN 178

Constitution of India, 1950 — Article 311
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High Courts16 Nov 2006

Raj Kumar Mundra and Others Vs Vettyattil Ravindran Alias V. Ravindran and Others

Calcutta High Court · (2007) 1 CHN 620 : 110 CWN 1121

Calcutta Municipal Corporation Act, 1980 — Section 411, 411(1), 411(4), 412, 48
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High Courts16 Nov 2006Dismissed

Karam Chand Thapar and Bros. (Coal Sales) Ltd. and Another Vs J.G. Kumaramangalam and Others

Calcutta High Court · (2007) 2 CHN 226 : 111 CWN 120

Coal Mines (Nationalisation) Act, 1973 — Section 2, 3(1)
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High Courts15 Nov 2006Dismissed

Binapani Karui Vs Bholanath Karui and Others

Calcutta High Court · (2007) 1 CALLT 614

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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High Courts15 Nov 2006

Satyabrata Sen Vs United Bank of India and Others

Calcutta High Court · (2007) 2 LLJ 646

United Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 20, 4, 6(2), 7(3)
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High Courts15 Nov 2006Dismissed

Biswajit Mahato Vs State of West Bengal and Others

Calcutta High Court · (2007) 1 CHN 524 : (2007) 1 ILR (Cal) 235

West Bengal Scheduled Castes and Scheduled Tribes (Identification) Rules, 1995 — Rule 3
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High Courts15 Nov 2006Dismissed

Branch Manager, Life Insurance Corporation of India and Others Vs Nilkanta Mondal

Calcutta High Court · (2008) ACJ 787 : AIR 2007 Cal 74 : (2007) 1 ILR (Cal) 243

Insurance Act, 1938 — Section 45
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High Courts15 Nov 2006

Paschim Banga Byabsayi Sramik Sanghstha and Others Vs The Union of India (UOI) and Others

Calcutta High Court · (2007) 3 CALLT 161

Constitution of India, 1950 — Article 14, 16Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2), 12, 23Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 12, 13(2), 14, 15, 16
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High Courts14 Nov 2006Allowed

National Textile Corporation (WBABO) Ltd. and Another Vs The Learned Judge, 8th Industrial Tribunal and Others

Calcutta High Court · (2007) 2 CALLT 567 : (2007) 115 FLR 1097 : (2007) 1 ILR (Cal) 217

Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3AConstitution of India, 1950 — Article 12, 19(1), 19(2), 226, 298Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 3
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High Courts14 Nov 2006

National Insurance Co. Ltd. Vs Tara Sundari Devi and Others

Calcutta High Court · (2007) ACJ 1441

Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1988 — Section 140, 158(6), 163A, 166, 168
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High Courts13 Nov 2006Dismissed

Ajoy Kumar Das and Others Vs Kalpana Das and Others

Calcutta High Court · (2007) 2 CHN 257

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10Evidence Act, 1872 — Section 45, 68, 73Succession Act, 1925 — Section 63
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High Courts13 Nov 2006Allowed

Basuri Shaw and Another Vs New India Assurance Co. Ltd. and Others

Calcutta High Court · (2007) 1 CHN 372

Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110DMotor Vehicles Act, 1988 — Section 163A, 166
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High Courts13 Nov 2006Dismissed

Calcutta Municipal Corporation and Others Vs Board of Trustees for the Port of Calcutta and Others

Calcutta High Court · (2007) 1 CHN 401 : 111 CWN 290

Calcutta Municipal Corporation Act, 1980 — Section 130, 131, 133, 135, 136Calcutta Port Act, 1890 — Section 59, 60, 61, 62, 63
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