High Courts02 Jan 2026Dismissed
Aniruddha Mukherjee Vs Chairman, Kamarhati Municipality & ors
Calcutta High Court · (2026) 01 CAL CK 0400
West Bengal Municipal Building Rules, 2007- Rule 21, 50
COURT ARCHIVE
Calcutta High Court judgments, 2026
1,062 judgments · page 54 of 54
High Courts02 Jan 2026Disposed Of
Minati Roy & Ors Vs Ashim Ghosh @ Khokan Ghosh & Ors
Calcutta High Court · (2026) 01 CAL CK 0399