High Courts25 Sept 2026
NTC Industries Limited Vs State Tax Officer, Kharagpur Zone, Bureau Of Investigation (South Bengal) & Ors.
Calcutta High Court · (2026) 09 CAL CK 4460
CGST Act, 2017-Section 112WBGST Act, 2017-Section 112
COURT ARCHIVE
Calcutta High Court judgments, 2026
965 judgments · page 5 of 49
High Courts24 Sept 2026
Mrinmoy Halder Vs The State Of West Bengal
Calcutta High Court · 2025 INSC 887
Protection of Children from Sexual Offences Act, 2012-Section 3, 4, 5, 5(l), 5(m), 6, 29, 30, 33(7), 42Indian Penal Code-Section 376, 376(2)(i), 506(II)Code of Criminal Procedure, 1973-Section 161, 164, 215, 216, 313, 357A, 428, 464
High Courts24 Sept 2026
Sri Nirmal Mondal & Ors. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 4453
Code of Criminal Procedure, 1973-Section 482, 161Indian Penal Code, 1860-Section 448, 323, 325, 307, 379, 506, 34, 120B, 503
High Courts24 Sept 2026
Bangla Bijuli Power Technologies Pvt. Ltd. Vs IDBI Bank Ltd. & Anr.
Calcutta High Court · (2026) 09 CAL CK 4454
SARFAESI Act, 2002-Section 13(2), 13(3A), 13(3), 17, 18(2)Recovery of Debts and Bankruptcy Act, 1993Constitution of India-Article 226, 227
High Courts24 Sept 2026
Dhoni Ruidas & Ors. Vs The State Of West Bengal & Anr.
Calcutta High Court · (2026) 09 CAL CK 4455
Code of Criminal Procedure, 1973-Section 482, 401, 156(3)Indian Penal Code, 1860-Sections 448, 323, 506, 34, 498A, 406, 377, 379Dowry Prohibition Act, 1961-Sections 3, 4
High Courts24 Sept 2026Allowed
Chittaranjan Adhikary Vs The Union Of India & Ors.
Calcutta High Court · (2026) 09 CAL CK 4456
Railway Protection Force Rules, 1987-Rule 7.5, 27.1, 71, 91.2, 99.1, 99.2, 99.2A, Row 5.1 of Schedule II
High Courts24 Sept 2026
Ganesh Prasad Vs Assistant Commissioner Of State Tax, Budge Budge Charge & Ors.
Calcutta High Court · (2026) 09 CAL CK 4498
CGST/WBGST Act, 2017-Section 107(6), 112(8), 112(9)
High Courts24 Sept 2026
M/s. Sharma Transport Agency Vs The Deputy Commissioner, State Tax, Asansol Charge & Ors.
Calcutta High Court · (2026) 09 CAL CK 4497
West Bengal Goods and Services Tax Act-Section 73Central Goods and Services Tax Act, 2017-Section 73
High Courts24 Sept 2026
Chinmayee Pal @ Chinmayee Pal (Mondal) Vs The State Of West Bengal
Calcutta High Court · (2026) 09 CAL CK 4459
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 423Dowry Prohibition Act-Sections 3, 4
High Courts24 Sept 2026
Tamal Krishna Mondal & Ors. Vs Orama Bala Ghosh & Ors.
Calcutta High Court · (2026) 09 CAL CK 4461
Code of Civil Procedure, 1908-Order XLI Rule 27
High Courts24 Sept 2026Disposed Of
Sneh Comprint Private Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 4462
CGST Act, 2017-Section 112WBGST Act, 2017-Section 112
High Courts24 Sept 2026Disposed Of
Subrata Deb Mallick Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 4463
CGST Act, 2017-Section 112WBGST Act, 2017-Section 112
High Courts23 Sept 2026Allowed
Harish Bagla Vs Enforcement Directorate
Calcutta High Court · 2025 INSC 349
Companies Act, 2013-Section 447, 129, 166, 448, 177 read with Section 178(8)Companies Act, 1956-Section 211(7), 628Prevention of Money Laundering Act, 2002-Section 17, 19, 19(1), 19(2), 24, 45, 48, 50, 2(1)(u), 3
High Courts23 Sept 2026
Chandan Kumar Das & Anr. Vs Sri Debaprasad Manna & Ors.
Calcutta High Court · (2026) 09 CAL CK 4020
Constitution of India-Article 227Code of Civil Procedure-Section 151, Order 21 Rule 102, 21 Rules 98 and 100, 22 Rule 10, 22 Rule 12, 22 Rules 3, 4 and 8Transfer of Property Act-Section 52
High Courts23 Sept 2026
Alok Khetan Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 4022
Code of Criminal Procedure, 1973-Section 482, 401, 239, 190, 161Kolkata Municipal Corporation Act, 1980-Section 401A, 548, 557, 400, 401, 580
High Courts23 Sept 2026Dismissed
Kitply Industries Limited & Ors. Vs Reserve Bank Of India & Anr.
Calcutta High Court · (2026) 09 CAL CK 4023
Insolvency and Bankruptcy Code, 2016-Section 7, 66Arbitration and Conciliation Act, 1996-Section 9, 11, 17Reserve Bank of India Act, 1934
High Courts23 Sept 2026Disposed Of
Glen Industries Limited Vs United India Insurance Company Limited
Calcutta High Court · (2026) 09 CAL CK 4018
Evidence Act-Section 65BBharatiya Sakshya Adhiniyam, 2023-Section 63
High Courts23 Sept 2026Allowed
State Bank Of India & Anr. Vs Employees State Insurance Corporation & Ors.
Calcutta High Court · (2026) 09 CAL CK 4029
EPF ActESI Act 1948-Section 45A, 45G, 45G (3) (x), 45HIncome Tax Act, 1961-Rule 5 of the Second Schedule, Second and Third Schedule
High Courts23 Sept 2026
Tinku @ Md. Asif Vs The State Of West Bengal
Calcutta High Court · (2026) 09 CAL CK 4049
IPC-Section 498A, 304BCr.P.C.-Section 313Indian Evidence Act, 1872-Sections 113A, 113B
High Courts23 Sept 2026Allowed
Smt. Swapna De (Datta) & Ors. Vs The Secretary, School Education Department & Ors.
Calcutta High Court · (2026) 09 CAL CK 4050
Constitution of India-Article 226Evidence ActRight to Education Act