High Courts30 Apr 2018Dismissed
M/S. KRISHNA METALLICS PRIVATE LTD. & ANR. Vs M/S. DHURMTOLLAH PROPERTIES PRIVATE LTD. & ORS
Calcutta High Court · (2018) 04 CAL CK 0019
Code of Civil Procedure, 1908 — Order 41 Rule 11
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 59 of 77
High Courts30 Apr 2018
NCC LIMITED Vs A. K. RATH AND ANOTHER
Calcutta High Court · (2018) 04 CAL CK 0018
High Courts30 Apr 2018Disposed Of
IN THE MATTER OF:- MANOJ KUMAR SINGH & ORS Vs
Calcutta High Court · (2018) 04 CAL CK 0017
High Courts30 Apr 2018Disposed Of
IN THE MATTER OF:- SUKDEB KUMAR MANI Vs
Calcutta High Court · (2018) 04 CAL CK 0016
Code of Civil Procedure, 1908 — Order 41 Rule 11
High Courts30 Apr 2018
SREI EQUIPMENT FINANCE LTD. Vs MALAY KUMAR PAHADASINGH & ANR.
Calcutta High Court · (2018) 04 CAL CK 0007
Arbitration and Conciliation Act, 1996 — Section 9
High Courts30 Apr 2018Dismissed
SVF ENTERTAINMENT PVT. LTD. Vs ANUPRIYO SENGUPTA
Calcutta High Court · (2018) 04 CAL CK 0005
Arbitration and Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 14(1), 23, 41, 41(e), 42Contract Act, 1872 — Section 27
High Courts30 Apr 2018
KOHLBROS COMMUNICATION PVT. LTD. Vs SANDEEP TRADEX PVT. LTD.
Calcutta High Court · (2018) 04 CAL CK 0003
Negotiable Instruments Act, 1881 — Section 138Companies Act,1956 — Section 433(e), 434
High Courts27 Apr 2018Disposed Of
Samudra Vinimoy Private Limited & Another Vs Indusind Bank Limited And Others
Calcutta High Court · (2018) 04 CAL CK 0132
High Courts27 Apr 2018Disposed Of
Rajeeb Kothari Vs State Of West Bengal & Anr.
Calcutta High Court · (2018) 04 CAL CK 0131
Code of Criminal Procedure, 1973 — Section 320(2), 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts27 Apr 2018Dismissed
Ajay Jalan & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2018) 04 CAL CK 0130
Indian Penal Code, 1860 — Section 34, 405, 406, 409Code of Criminal Procedure, 1973 — Section 319Employee's Provident Funds Miscellaneous Provisions Act, 1952 — Section 2(e), 6, 14, 14A, 17
High Courts26 Apr 2018Allowed
Bharati Baul (Mondal) Vs State Of West Bengal &Ors.
Calcutta High Court · (2018) 04 CAL CK 0129
Constitution Of India, 1950 — Article 21A
High Courts26 Apr 2018Dismissed
Salim Akter Vs Union Of India & Ors
Calcutta High Court · (2018) 04 CAL CK 0128
Code of Civil Procedure, 1908 — Section 11
High Courts26 Apr 2018Dismissed
Diamond Harbour Municipality & Ors. Vs Hayagrib Naiya & Anr.
Calcutta High Court · (2018) 04 CAL CK 0127
High Courts26 Apr 2018Dismissed
Managing Director, West Bengal Dairy And Poultry Development Corporation LIMITED. Vs JAYANTI BOSE & ORS.
Calcutta High Court · (2018) 04 CAL CK 0126
Constitution of India, 1950 — Article 14, 226
High Courts26 Apr 2018Allowed
SAHUJAIN CHARITABLE SOCIETY & ANR. Vs KOLKATA MUNICIPAL CORPORATION & ORS.
Calcutta High Court · (2018) 04 CAL CK 0011
Kolkata Municipal Corporation Act, 1980 — Section 179(2), 179(2)(d), 180, 184, 190, 573Andhra Pradesh (Telengana area) Tenancy And Agricultural Land Act, 1950 — Section 50B(4)Maharashtra Land Revenue Code 1966 — Section 257
High Courts26 Apr 2018Dismissed
KOLKATA MUNICIPAL CORPORATION & ANR. Vs CALCUTTA GUJARATI EDUCATION SOCIETY & ANR.
Calcutta High Court · (2018) 04 CAL CK 0010
Kolkata Municipal Corporation (Amendment Act, 2006 — Section 171(1), 171(4), 174, 179, 180, 182A, 184, 185, 186, 189, 190, 191, 193, 197, 215, 217, 221A, 232A
High Courts26 Apr 2018Disposed Off
VCK SHARE AND STOCK BROKING SERVICES LTD. Vs BANK OF RAJASTHAN LTD.
Calcutta High Court · (2018) 04 CAL CK 0009
Indian Contract Act, 1872 — Section 163Transfer of Property Act, 1882 — Section 63, 64Code of Civil Procedure, 1908 — Rule Order 2 Rule 2, Order 6 Rule 17, 16
High Courts26 Apr 2018Disposed Off
SHYAMAL SIRCAR & ORS. Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 04 CAL CK 0002
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 17(4)
High Courts25 Apr 2018
Abp Pvt. Ltd. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 04 CAL CK 0125
Code of Criminal Procedure, 1973 — Section 144(2)
High Courts25 Apr 2018Disposed Of
Totan Biswas Vs State Of West Bengal
Calcutta High Court · (2018) 04 CAL CK 0124
Code of Criminal Procedure, 1973 — Section 102, 110, 121