High Courts03 May 2018

Sanjib Kumar Bose Vs Roma Bose & Ors.

Calcutta High Court · (2018) 05 CAL CK 0102

Indian Succession Act, 1925 — Section 276, 268Contempt of Courts Act, 1971 — Section 12Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts03 May 2018Allowed

Priyanka Shaw Vs Tate Of West Bengal & Anr.

Calcutta High Court · (2018) 05 CAL CK 0099

Code of Criminal Procedure, 1973 — Section 195, 197, 200(a), 202, 204(1), 244, 245(2), 340, 362, 401, 482Indian Penal Code, 1860 — Section 186, 228, 342, 353, 506
High Courts03 May 2018

S.S. Binu Vs State Of West Bengal & Anr.

Calcutta High Court · (2018) 05 CAL CK 0098

Code of Criminal Procedure, 1973 — Section 2(g), 3, 4, 4(2), 12(2), 164, 190, 199, 192, 200, 202, 202(1),203, 204, 251, 254, 273, 313, 465, 482, 511Negotiable Instruments Act, 1881 — Section 138, 139, 140, 141, 142, 142A, 143, 143(2), 143(3), 144, 145, 145(2), 146, 147Code of Criminal Procedure (Amendment) Act, 2005 mdash; Section 19