High Courts16 May 2018Disposed Of
Saktipada Pira & Anr. Vs Sachi Rani Mondal & Ors.
Calcutta High Court · (2018) 05 CAL CK 0213
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 48 of 77
High Courts16 May 2018Disposed Of
Motilal Gupta Vs C.E.S.C. Limited & Ors.
Calcutta High Court · (2018) 05 CAL CK 0212
Constitution Of India, 1950 — Article 21
High Courts16 May 2018Disposed Of
Rajlakshmi De Vs Gurudas Sarkar
Calcutta High Court · (2018) 05 CAL CK 0211
Code of Civil Procedure, 1908 — Section 24Special Marriage Act, 1954 — Section 13, 27
High Courts16 May 2018
Paschim Banga Gramin Bank Employees’ Association & Others Vs Paschim Banga Gramin Bank & Others
Calcutta High Court · (2018) 05 CAL CK 0210
High Courts16 May 2018
Karabi Begum Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 05 CAL CK 0209
High Courts16 May 2018Disposed Of
Puranmal Agarwal & Ors. Vs Howrah Municipal Corporation & Ors.
Calcutta High Court · (2018) 05 CAL CK 0208
Constitution of India, 1950 — Article 226
High Courts16 May 2018
Sanjay Kumar Patwari Vs Central Bureau Of Investigation
Calcutta High Court · (2018) 05 CAL CK 0207
Indian Penal Code, 1860 — Section 120B, 420
High Courts16 May 2018Disposed Of
Indranil Mukherjee Vs Jayeeta Mukherjee (Nee Bhattacharjee)
Calcutta High Court · (2018) 05 CAL CK 0206
High Courts16 May 2018Allowed
Md. Abdul Towab Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 05 CAL CK 0205
Constitution Of India, 1950 — Article 226
High Courts16 May 2018Dismissed
Eastern Coalfields Ltd. Vs State Of West Bengal & Ors. Madan Prasad Sinha And Ors.
Calcutta High Court · (2018) 05 CAL CK 0204
High Courts16 May 2018Dismissed
Bimal Koner Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 05 CAL CK 0203
Motor Vehicles Act, 1988 — Section 178Constitution of India, 1950 — Article 226
High Courts16 May 2018Dismissed
Jupiter Trading Company And Another Vs Union Bank Of India And Others
Calcutta High Court · (2018) 05 CAL CK 0202
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2(g), 19(20), 19(22), 19(25)Constitution Of India, 1950 — Article 227
High Courts16 May 2018Dismissed
Govindarajalu Krishnaraj Vs Union Of India & Ors.
Calcutta High Court · (2018) 05 CAL CK 0201
High Courts16 May 2018Allowed
Pinaki Roy Choudhury Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2018) 05 CAL CK 0200
Indian Succession Act, 1925 — Section 4, 57, 211, 211(1), 211(2), 212, 212(1), 213, 213(2)(i), 220, 227Indian Succession Act, 1865 — Section 179, 211, 332Kolkata Municipal Corporation Act, 1980 — Section 183, 193
High Courts16 May 2018Dismissed
La Opala R.G. Ltd. Vs Cello Plast & Ors.
Calcutta High Court · (2018) 05 CAL CK 0066
High Courts16 May 2018
Chandra Proteco Ltd Vs L & T Finance Ltd
Calcutta High Court · (2018) 05 CAL CK 0065
Arbitration and Conciliation Act, 1996 — Section 9, 11
High Courts16 May 2018Disposed Of
Icici Bank Ltd. Vs Incab Industries Ltd.
Calcutta High Court · (2018) 05 CAL CK 0064
Recovery of Debts and Bankruptcy Act, 1993 — Section 2(h), 31
High Courts15 May 2018Dismissed
Runu Dutta & Ors. Vs Swapan Kumar Dey & Ors.
Calcutta High Court · (2018) 05 CAL CK 0199
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts15 May 2018Disposed Of
Gopal Chandra Mondal Vs Reliance General Insurance Company Limited & Anr.
Calcutta High Court · (2018) 05 CAL CK 0198
Motor Vehicles Act, 1988 — Section 163A, 173Code of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 304
High Courts15 May 2018Disposed Of
S. Sreekumar Sree Kumar Vs Tapan Kumar Mondal Tapan Mandal & Anr.
Calcutta High Court · (2018) 05 CAL CK 0197
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Code of Criminal Procedure, 1973 — Section 265B, 265C, 265D, 265E, 360