COURT ARCHIVE

Calcutta High Court judgments, 2018

1,531 judgments · page 39 of 77

High Courts20 Jun 2018Allowed

Chairman, District Primary School Council, South 24-Parganas & Anr. Vs Sherina Khatoon

Calcutta High Court · (2018) 06 CAL CK 0178

Code Of Criminal Procedure 1973 — Section 173Indian Penal Code, 1860 — Section 120B, 420, 468, 471Right to Information Act, 2005 — Section 6

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High Courts20 Jun 2018

Alok Kumar Roy And Ors. Vs State Of West Bengal And Ors.

Calcutta High Court · (2018) 06 CAL CK 0177

West Bengal Co-operative Societies Act, 2006 — Section 28, 103, 148West Bengal Co-operative Societies Rules 1987 — Rule 148, 152(2)

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High Courts20 Jun 2018Dismissed

Dipendra Nath Basu And Others Vs State Of West Bengal And Ors.

Calcutta High Court · (2018) 06 CAL CK 0176

West Bengal Cooperative Society Act 2006 — Section 103, 145(2)U. P. Town Planning and Development Act, 1973 — Section 15, 82, 137, 163Constitution of India, 1950 — Article 12

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High Courts20 Jun 2018Partly Allowed

Jitu Roy & Ors. Vs State Of West Bengal

Calcutta High Court · (2018) 06 CAL CK 0175

Indian Penal Code, 1860 — Section 34, 149, 302, 307, 326, 341Code Of Criminal Procedure 1973 — Section 428, 437A

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High Courts20 Jun 2018Dismissed

P P Bafna Ventures Private Limited & Anr. Vs West Bengal Text Book Corporation Limited & Anr.

Calcutta High Court · (2018) 06 CAL CK 0174

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High Courts20 Jun 2018Dismissed

Institute Of Cost Accountants Of India Vs Kaushik Banerjee And Others.

Calcutta High Court · (2018) 06 CAL CK 0173

Works Accountants Act, 1959 — Section 35, 35(1)Code of Civil Procedure, 1908 — Order 39 Rule 3(a), Order 39 Rule 2(a)Relevant Officers Service Rules 1983 — Rule 75, 75(e), 76, 76(d), 91

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High Courts20 Jun 2018Allowed

Union Of India & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0172

Kolkata Municipal Corporation Act, 1980 — Section 401Government Building Act, 1899 — Section 2, 3, 4Constitution of India, 1950 — Article 12

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High Courts20 Jun 2018Dismissed

Syed Masoon Ali Vs Abu Naim Siddique & Anr.

Calcutta High Court · (2018) 06 CAL CK 0171

Waqf Act, 1995 — Section 3(ee), 6, 6(1), 6(5), 7, 7(1), 7(5), 51, 54, 65, 83, 83(1), 83(2), 83(10), 85, 108ACode of Civil Procedure, 1908 — Order 14 Rule 2Constitution of India, 1950 — Article 226

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High Courts20 Jun 2018Dismissed

Pinaki Ranjan Das Vs Deputy Commissioner Of Income Tax

Calcutta High Court · (2018) 06 CAL CK 0073

Income Tax Act, 1961 — Section 133A, 143(3), 174, 154

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High Courts19 Jun 2018Disposed Of

Lakshman Chandra Ghorui, Lakshman Ghorui Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0170

Code of Civil Procedure, 1908 — Order 6 Rule 15

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High Courts19 Jun 2018Allowed

Raju Ghosh & Anr. Vs Kalidasi Naskar & Ors.

Calcutta High Court · (2018) 06 CAL CK 0169

Code Of Criminal Procedure 1973 — Section 144(2)

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High Courts19 Jun 2018

Dinabandu Andrews Institute Of Technology & Management Vs Kolkata Metropolitan Development Authority & Ors.

Calcutta High Court · (2018) 06 CAL CK 0168

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High Courts19 Jun 2018Disposed Of

Abinash Debnath And Others Vs Sudhangshu Sen And Others

Calcutta High Court · (2018) 06 CAL CK 0167

Bengal Municipal Act, 1932 — Section 66, 66(4), 66(5)Constitution of India, 1950 — Article 16

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High Courts19 Jun 2018Disposed Of

Mmc Exports Limited & Ors. Vs Director, Directorate Of Enforcement & Ors.

Calcutta High Court · (2018) 06 CAL CK 0166

Foreign Exchange Management Act, 1999 — Section 13, 16, 37

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High Courts19 Jun 2018Allowed

Gpt Healthcare Pvt. Ltd. Vs Soorajmull Nagarmull & Others.

Calcutta High Court · (2018) 06 CAL CK 0165

Specific Relief Act, 1963 — Section 34, 42Transfer of Property Act, 1882 — Section 3Code of Civil Procedure, 1908 — Order 7 Rule 11

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High Courts19 Jun 2018Allowed

Mursaleen Mohammad Vs Union Of India

Calcutta High Court · (2018) 06 CAL CK 0164

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 23(b), 43, 50, 53, 67Custom Act, 1962 — Section 103, 103(6), 103(8)(5)(6)Code Of Criminal Procedure 1973 — Section 313, 437A

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High Courts19 Jun 2018Dismissed