High Courts30 Jul 2018Dismissed

Rabiul Islam Sarkar Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 07 CAL CK 0158

West Bengal School Service Commission (Selection of Persons for Appointment to the Post of Non-Teaching Staff) Rules, 2009 — Rule 4Punjab Panchayat Secretaries (Recruitment and Conditions of Services) Rules, 1979 — Rule 5Constitution of India 1950 — Article 226