High Courts19 Nov 2014
Commissioner of Income Tax Vs Binani Industries Ltd.
Calcutta High Court · (2015) 372 ITR 414 : (2015) 233 TAXMAN 14
Income Tax Act, 1961 - Section 143(3), 153, 260A
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 9 of 68
High Courts18 Nov 2014
Sutapa Das Vs Satyabrata Das
Calcutta High Court · (2014) 11 CAL CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Nov 2014
Dwarka Prasad Agarwal Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0106
Companies Act, 1956 — Section 21(1)(iv)(c), 628, 638Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 472Factories Act, 1948 — Section 38
High Courts18 Nov 2014
Tajamul Haque Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 489B, 489C
High Courts18 Nov 2014
Gurdeep Singh Vs Chaturbhuj Pandey and Others
Calcutta High Court · (2015) 1 CALLT 118 : (2015) 5 CHN 244 : (2016) 1 WBLR 140
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 6, 6(1)
High Courts18 Nov 2014Dismissed
Spark Dealers Private Limited Vs Official Liquidator
Calcutta High Court · (2015) 2 CHN 241
High Courts17 Nov 2014
Satish Mahato Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 324
High Courts17 Nov 2014
Tozammul Haque Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0083
High Courts17 Nov 2014
Chittaranjan Mondal Vs Tapan Kumar Adhikari
Calcutta High Court · AIR 2015 Cal 1 : (2015) 5 CHN 286
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106, 114
High Courts17 Nov 2014Dismissed
Shyamal Kumar Das Gupta Vs Bangiya Gramin Vikash Bank
Calcutta High Court · (2015) 2 CHN 536 : (2015) 4 WBLR 1095
High Courts14 Nov 2014
Ghanshyam Sarda Vs The State of West Bengal
Calcutta High Court · (2015) 1 CALLT 30 : (2015) 2 CHN 266
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Drugs and Cosmetics Act, 1940 — Section 13, 27Penal Code, 1860 (IPC) — Section 120B, 270, 406, 420, 467
High Courts14 Nov 2014
Mohiuddin Mallick Vs The State
Calcutta High Court · (2015) 2 CHN 562
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts14 Nov 2014
Adarsha Bidya Bhawan Vs Shrimati Gayatri Bose
Calcutta High Court · (2014) 11 CAL CK 0095
High Courts14 Nov 2014
Reba Ray Vs The State of West Bengal
Calcutta High Court · (2015) 5 CHN 225
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 325, 34, 379, 397Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3, 3(1)(x)
High Courts14 Nov 2014
Sampatlal Sharma Vs The State of West Bengal
Calcutta High Court · (2014) 11 CAL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 437AEssential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts14 Nov 2014Disposed off
Subhas Ray Chaudhuri Vs University of Calcutta and Others
Calcutta High Court · (2015) 2 WBLR 509
Constitution of India, 1950 - Article 226 — West Bengal College Teachers (Security of Service) Act, 1975 - Section 12, 20
High Courts14 Nov 2014
BRG Iron Steel Co. Pvt. Ltd. and Others Vs Union of India and Others
Calcutta High Court · (2015) 321 ELT 93
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 110, 110(1), 110(2), 110A, 111
High Courts14 Nov 2014
Bhutoria Dealers Pvt. Ltd. Vs Allahabad Bank and Others
Calcutta High Court · (2015) 1 CHN 498