COURT ARCHIVE

Calcutta High Court judgments, 2012

1,296 judgments · page 4 of 65

High Courts05 Dec 2012Dismissed

Kusum Jain Vs Vinay Kumar Agarwalla

Calcutta High Court · (2013) 1 CALLT 1

Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 21 Rule 103, Order 6 Rule 17, Order 7 Rule 11(d), Order 8 Rule 6Limitation Act, 1963 — Section 3(2)(b)

High Courts05 Dec 2012

Ashok Ram Vs State of West Bengal and Others

Calcutta High Court · (2013) 137 FLR 549

Constitution of India, 1950 — Article 341

High Courts05 Dec 2012

Kumkum @ Esrat Begum Vs Munshi Abul Kasem Nuruddin

Calcutta High Court · (2013) 1 CALLT 422 : (2013) 2 CHN 48

Civil Procedure Code, 1908 (CPC) — Section 151West Bengal Land Reforms Act, 1955 — Section 14M, 5, 8, 8(1), 9

High Courts05 Dec 2012

Elahi Box Mandal Vs State of W.B.

Calcutta High Court · (2013) 2 CHN 56

High Courts05 Dec 2012Dismissed

KSB Properties Private Limited Vs KSB Aktiengesellschaft and Another

Calcutta High Court · (2013) 1 CALLT 203

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 22Trade Marks Act, 1999 — Section 29, 29(4), 29(5)

High Courts05 Dec 2012Dismissed

Gouranga Das Vs The State of West Bengal

Calcutta High Court · (2013) 1 CALLT 376

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 106, 6Penal Code, 1860 (IPC) — Section 302, 304

High Courts05 Dec 2012Dismissed

Hem Kumar Barman and etc. Vs State of W.B. and Others

Calcutta High Court · (2013) LabIC 343

High Courts04 Dec 2012

Siddheswari Cotton Mills Pvt. Ltd. Vs Official Liquidator being Liquidator of M/s. Anantapur Textile Ltd. (in liquidation)

Calcutta High Court · (2012) 12 CAL CK 0044

Companies Act, 1956 — Section 457, 457(1)(c)

High Courts04 Dec 2012

The West Bengal Small Industries Development Corporation Ltd. Vs The Official Liquidator, High Court, Calcutta

Calcutta High Court · (2012) 12 CAL CK 0024

Trusts Act, 1882 — Section 34

High Courts03 Dec 2012

Hewlett Packard India Sales P. Ltd. Vs Jalan Infotech P. Ltd.

Calcutta High Court · (2013) 179 CompCas 331

High Courts03 Dec 2012Dismissed

Commissioner of Income Tax, Kolkata-XI Vs M/s. S.K. Tekriwal

Calcutta High Court · (2013) 260 CTR 73

Income Tax Act, 1961 — Section 139, 194C(2), 201, 40(a)(ia)

High Courts03 Dec 2012Disposed Off

Papu Mondal Vs State of West Bengal

Calcutta High Court · (2013) 2 CHN 573

High Courts30 Nov 2012Dismissed

Bharat Coking Coal Limited and Others Vs Sri Paresh Chandra Gorai

Calcutta High Court · (2013) 2 WBLR 594

Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 2(k), 2(s), 2A

High Courts30 Nov 2012

Mukul Dey Vs Smt. Sunita Sen and Others

Calcutta High Court · (2013) 3 CHN 426

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100West Bengal Premises Tenancy Act, 1956 — Section 17(4)

High Courts30 Nov 2012

Sushila Sharma Vs Taritsri Ghosh

Calcutta High Court · (2013) 1 CHN 410

Calcutta Municipal Corporation Act, 1980 — Section 586

High Courts29 Nov 2012

Amar Kumar Haldar Vs Saraswati Press Limited

Calcutta High Court · (2013) 1 CHN 434 : (2013) 137 FLR 666 : (2013) LLR 774

Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4(6), 7Penal Code, 1860 (IPC) — Section 409, 420

High Courts29 Nov 2012

Nadia Co-operative Agriculture and Rural Development Bank Ltd. Vs The Union of India and Others

Calcutta High Court · (2013) 3 CHN 42 : (2013) LabIC 680 : (2013) 2 WBLR 327

West Bengal Co-operative Societies Act, 1983 — Section 58

High Courts23 Nov 2012Allowed

Sri Surajit Das Vs The State of West Bengal and Others

Calcutta High Court · (2012) 11 CAL CK 0004

Constitution of India, 1950 — Article 141, 309

High Courts21 Nov 2012Allowed

Prangopal Goswami and Others Vs State

Calcutta High Court · (2013) 1 CALLT 482

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 306, 34, 506

High Courts21 Nov 2012Allowed

In Re: Huding Kuri Hansda @ Hopon Kuri Tudu

Calcutta High Court · (2013) 2 CHN 132

Criminal Procedure Code, 1973 (CrPC) — Section 125