High Courts19 Sept 2012Allowed
Sri Sri Ramji Gossain and Others Vs Smt. Lalita Dutt and Another
Calcutta High Court · (2012) 09 CAL CK 0072
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 14 of 65
High Courts19 Sept 2012
Samarendra Nath Chowdhury Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2012) 4 CHN 546 : (2013) 1 WBLR 571
High Courts19 Sept 2012Dismissed
State of West Bengal and Others Vs Eskay Engineering Concern
Calcutta High Court · (2012) 09 CAL CK 0061
Arbitration Act, 1940 — Section 14(2), 17, 30, 33Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts19 Sept 2012
Ms. P. Ummu Habeeba Vs The Union of India and Others
Calcutta High Court · (2012) 09 CAL CK 0057
Constitution of India, 1950 — Article 226
High Courts19 Sept 2012
Shri Sanjib Kumar Dewan Vs The Union of India and Others
Calcutta High Court · (2012) 09 CAL CK 0056
Constitution of India, 1950 — Article 226
High Courts19 Sept 2012
Shri Prabir Halder Vs The Union of India and Others
Calcutta High Court · (2012) 09 CAL CK 0055
Constitution of India, 1950 — Article 226
High Courts19 Sept 2012
In Re : Kursia Khatun @ Merina Khatun
Calcutta High Court · (2012) 09 CAL CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 125, 293Penal Code, 1860 (IPC) — Section 376, 493
High Courts19 Sept 2012
Swadesh Kumar Gayen Vs The State of West Bengal and Others
Calcutta High Court · (2013) 136 FLR 445 : (2012) 4 LLJ 839
Constitution of India, 1950 — Article 226
High Courts18 Sept 2012
Shri Ganga Sagar Mishra Vs Shri K.C.S. Pillai and Others
Calcutta High Court · (2012) 09 CAL CK 0133
Constitution of India, 1950 — Article 227
High Courts18 Sept 2012
In Re: Arun Kumar Nandi (Deceased)
Calcutta High Court · (2013) 2 CHN 252
Succession Act, 1925 — Section 218, 236, 258, 259
High Courts18 Sept 2012Dismissed
Shri Pran Gopal Das Vs The Chief Engineer, APWD and Another
Calcutta High Court · (2012) 09 CAL CK 0114
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts18 Sept 2012Dismissed
Shri Zaki Ahmed Vs The Lieutenant Governor and Others
Calcutta High Court · (2012) 09 CAL CK 0113
Constitution of India, 1950 — Article 14, 16
High Courts18 Sept 2012Dismissed
Rathin Bhattacharjee Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 571
West Bengal Co-operative Societies (Amendment) Act, 2011 — Section 12
High Courts18 Sept 2012Dismissed
Sri Soumen Ghosh and Another Vs The State of West Bengal and Others State of West Bengal and Others Vs Rajib Roy and Others
Calcutta High Court · (2013) 1 CALLT 386 : (2013) 1 CHN 416 : (2013) 1 WBLR 577
Constitution of India, 1950 — Article 14, 226, 227, 309
High Courts18 Sept 2012
Chinmoy Bhowmick Vs Bapi Chowdhury
Calcutta High Court · (2012) 09 CAL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 144(2)
High Courts18 Sept 2012Allowed
Jagadish Bose National Science Talent Search Vs Rabindra Nath Naskar
Calcutta High Court · (2012) 09 CAL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Sept 2012
M/s Deepak Steel and Power Ltd. and Another Vs Union of India and Others
Calcutta High Court · (2012) 09 CAL CK 0011
Constitution of India, 1950 — Article 14, 226
High Courts17 Sept 2012
SREI Infrastructure Finance Ltd. Vs Fitch Ratings India Pvt. Ltd. and Another
Calcutta High Court · (2013) 1 CALLT 227 : (2013) 2 CHN 257 : (2013) 117 SCL 467
Securities and Exchange Board of India Act, 1992 — Section 11(1), 11(2), 15, 16
High Courts14 Sept 2012
Gopal Prasad Kanoria and Others Vs Trade Swift Developers Private Limited
Calcutta High Court · (2013) 2 ARBLR 349 : (2012) 4 CALLT 507
Arbitration and Conciliation Act, 1996 — Section 11, 11(12)(b), 11(5), 2, 2(1)(e)Constitution of India, 1950 — Article 235
High Courts14 Sept 2012
In Re: AOP (India) Private Limited (in Liquidation)
Calcutta High Court · (2013) 1 CALLT 491
Companies Act, 1956 — Section 391, 394, 466