High Courts21 Feb 2011Dismissed
RLJ Ferro Alloys Pvt. Ltd. Vs Steel Authority of India Ltd.
Calcutta High Court · (2011) 3 CHN 708
Letters Patent Act, 1865 — Clause 12
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 61 of 70
High Courts18 Feb 2011
Technoshop Private Limited Vs Punjab and Sind Bank
Calcutta High Court · (2011) 02 CAL CK 0087
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Court Fees Act, 1970 — Section 7West Bengal Premises Tenancy Act, 1956 — Section 13
High Courts18 Feb 2011
Dr. Syamal Baran Mondal Vs CIT
Calcutta High Court · (2011) 244 CTR 631
Income Tax Act, 1961 — Section 131, 133, 143(3), 148(2), 260A
High Courts18 Feb 2011Dismissed
Deepak kr. Prahladka Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 137
Criminal Procedure Code, 1973 (CrPC) — Section 164, 178, 181(2)Oaths Act, 1969 — Section 3
High Courts18 Feb 2011Allowed
In Re: Bar Association High Court at Kolkata and Another
Calcutta High Court · (2011) 1 CALLT 518 : (2011) 4 CHN 736
High Courts18 Feb 2011Dismissed
Manikyaram Chatuspati Vs Shrimati Sikha Dev and Others
Calcutta High Court · (2011) 4 CHN 730
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)
High Courts18 Feb 2011
Kankanika Mallick Vs Partha Pratim Mallick
Calcutta High Court · (2011) 02 CAL CK 0041
Civil Procedure Code, 1908 (CPC) — Section 151, 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts18 Feb 2011
Chaya Bishi Vs National Insurance Company Ltd.
Calcutta High Court · (2011) 2 CHN 748
Motor Vehicles Act, 1988 — Section 166, 171
High Courts17 Feb 2011Dismissed
Mursalim Shaikh and Others Vs State of West Bengal
Calcutta High Court · (2011) CriLJ 1840 : (2011) 3 RCR(Criminal) 625 : (2011) 3 RCR(Criminal) 625
Arms Act, 1959 — Section 25, 25(1AA), 7Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 395, 412
High Courts17 Feb 2011Dismissed
Snow View Properties Ltd. Vs Bank of Baroda and Others
Calcutta High Court · AIR 2011 Cal 130 : (2011) 3 BC 571 : (2011) 2 CALLT 299 : (2011) 5 CHN 99
Constitution of India, 1950 — Article 226 , 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 25, 28, 30
High Courts17 Feb 2011
S.J. Fabrics Pvt. Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 2 CALLT 463 : (2011) 268 ELT 475
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110(1), 110(2), 110A, 124
High Courts17 Feb 2011Dismissed
Surajit Mazumdar Vs Marjorie Mazumdar and Another
Calcutta High Court · (2011) 2 CALLT 6
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts17 Feb 2011Dismissed
Dilip Kumar Sahu Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 113
High Courts17 Feb 2011Dismissed
Prasanta Das Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 2 CALLT 109 : (2011) 5 CHN 448
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts17 Feb 2011
Sumit Ranjan Chakraborty Vs Tapas Kumar Nandi Tapas Kumar Nandi Vs Sumit Ranjan Chakraborty
Calcutta High Court · (2011) 5 CHN 124
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 357(3), 360, 361Essential Commodities Act, 1955 — Section 7(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143
High Courts15 Feb 2011Dismissed
Pankaj Kumar Hazra Vs Dr. Arabinda Nayak and Others
Calcutta High Court · (2011) 02 CAL CK 0103
Constitution of India, 1950 — Article 227
High Courts15 Feb 2011
Sree Balajee Seva Samity and Others Vs Sunil Kumar Goyal and Others
Calcutta High Court · (2011) 02 CAL CK 0101
Civil Procedure Code, 1908 (CPC) — Section 115AConstitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 8
High Courts15 Feb 2011
Saralabala Goswami Vs State of West Bengal
Calcutta High Court · (2011) 5 CHN 419
High Courts15 Feb 2011
Sanjeev Rai Vs State of West Bengal and Another
Calcutta High Court · (2011) CriLJ 1960
Civil Procedure Code, 1908 (CPC) — Section 156Criminal Procedure Code, 1973 (CrPC) — Section 178Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506