High Courts04 Mar 2011Dismissed
ITC Limited Vs Crescendo Tobacco Agency and Another
Calcutta High Court · (2011) 2 CALLT 139 : (2011) 3 CHN 238 : (2011) 46 PTC 65
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 58 of 70
High Courts04 Mar 2011
Diagnostics Vs Commissioner of Income Tax and Another
Calcutta High Court · (2011) 334 ITR 111
Income Tax Act, 1961 — Section 143(1), 143(2), 260A
High Courts04 Mar 2011Dismissed
Dinesh Viniyog Ltd. and Others Vs The Oriental Gas Company Ltd. and Others
Calcutta High Court · (2011) 2 CALLT 630 : (2011) 3 CHN 9
Civil Procedure Code, 1908 (CPC) — Section 13, 44A, 44A(3), 47Judgments Act, 1838 — Section 17, 17(1)Supreme Court Rules, 1965 — Order 71 Rule 13(4)
High Courts03 Mar 2011
Santosh Barman Vs State of West Bengal
Calcutta High Court · (2012) 1 CHN 226
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 342
High Courts03 Mar 2011Dismissed
Ganesh Chandra Maity Vs Bimala Bala Mondal
Calcutta High Court · (2011) 3 CHN 27
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5Constitution of India, 1950 — Article 227
High Courts03 Mar 2011
Rupali Dey Vs East Calcutta Girl''s College, Lake Town
Calcutta High Court · (2011) 4 CHN 498
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151Constitution of India, 1950 — Article 227
High Courts03 Mar 2011Dismissed
Bikash Ghosh Vs Board of Councillors
Calcutta High Court · (2012) 2 CHN 72
Constitution of India, 1950 — Article 136, 136(1), 226, 227West Bengal Municipal Act, 1993 — Section 218, 218(1), 218(4)
High Courts03 Mar 2011
Debendra Bijoy Ghosh Vs Union of India
Calcutta High Court · (2012) 1 CHN 125
Arbitration and Conciliation Act, 1996 — Section 14, 15, 9
High Courts03 Mar 2011
Rajesh Agarwal Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 777
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 161, 165Penal Code, 1860 (IPC) — Section 489, 489
High Courts02 Mar 2011
Prabir Kumar Rot Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 487
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 156(3), 323, 498(A)
High Courts02 Mar 2011
Muthoot Finance Pvt. Ltd. Vs Pampa Sinha
Calcutta High Court · (2011) 03 CAL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156, 156(1)Penal Code, 1860 (IPC) — Section 406, 420, 482
High Courts02 Mar 2011
Bir Chandra Das Vs Anil Kumar Sarkar and Another
Calcutta High Court · (2011) 8 RCR(Criminal) 1044
Criminal Procedure Code, 1973 (CrPC) — Section 195, 200Penal Code, 1860 (IPC) — Section 120B, 182, 211, 297, 376
High Courts02 Mar 2011Dismissed
Union of India (UOI) Vs Shree Durga Iron Stores
Calcutta High Court · (2011) 2 CHN 78
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(3)Limitation Act, 1963 — Section 29(2), 5
High Courts01 Mar 2011Allowed
Rabia Bibi Vs Branch Manager, Oriental Insurance Co. Ltd.
Calcutta High Court · (2011) 3 CHN 571
Evidence Act, 1872 — Section 165
High Courts01 Mar 2011Allowed
Mr. Mohammed Rafique @ Rafik Shaikh Vs State of West Bengal and Others
Calcutta High Court · (2011) 5 CHN 117
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 320, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts01 Mar 2011Allowed
Kanoria Jute and Industries Limited Vs Saraf Agencies Private Limited
Calcutta High Court · AIR 2011 Cal 77 : (2011) 3 CHN 1 : (2011) 8 RCR(Civil) 2228
Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts01 Mar 2011Dismissed
Brooke Bond India Ltd. Vs Joint Commissioner of Income Tax and Another
Calcutta High Court · (2011) 242 CTR 515
Income Tax Act, 1961 — Section 10(2), 260A, 263, 28, 30
High Courts01 Mar 2011
Brooke Bond India Ltd. Vs Joint Commissioner of Income Tax
Calcutta High Court · (2011) 337 ITR 482 : (2012) 20 TAXMAN 393
Income Tax Act, 1922 — Section 10(1), 10(2)(xv), 10(4)(c)Income Tax Act, 1961 — Section 260A, 263, 28, 30, 31
High Courts01 Mar 2011Dismissed
Steelco Syndicate and Another Vs Sashi Prasad Goenka and Others
Calcutta High Court · (2011) 2 CHN 687