High Courts20 Apr 2011
Ananda Kumar Ghosh Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 411
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 46 of 70
High Courts20 Apr 2011
Satyagopal Mishra Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 334
Constitution of India, 1950 — Article 14, 16Recruitment and Leave Rules of Primary Teachers, 1991 — Rule 14, 14(1)West Bengal Primary School Teachers Recruitment Rules, 2001 — Rule 14(1)
High Courts20 Apr 2011
Kaniska Engineering Industries Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2011) 3 CALLT 176
Companies Act, 1956 — Section 1, 3Land Acquisition (Companies) Rules, 1963 — Rule 3, 4, 4(1), 4(2), 4(3)Land Acquisition Act, 1894 — Section 4, 4(1), 40, 41, 5A
High Courts20 Apr 2011
Jamshedpur Cements Ltd. (in Liquidation) and Hi-Tech Chemicals Private Limited Vs Adityapur Industrial Area Development Authority and Another and An application by Adityapur Industrial Area Development Authority
Calcutta High Court · (2011) 164 CompCas 72 : (2011) 3 CompLJ 277
Companies (Court) Rules, 1959 — Rule 154Companies Act, 1956 — Section 530Industrial Disputes Act, 1947 — Section 33(1), 33(2)
High Courts20 Apr 2011Dismissed
Jodh Raj Laddha and Others Vs Birla Corporation Limited and Others
Calcutta High Court · (2011) 164 CompCas 238 : (2012) 1 CompLJ 119 : (2011) 110 SCL 707
Civil Procedure Code, 1908 (CPC) — Section 100Companies Act, 1956 — Section 10F, 387, 397, 398, 398(2)
High Courts20 Apr 2011Dismissed
Ludlow Jute and Specialities Ltd. and Another Vs State of West Bengal and Other
Calcutta High Court · (2011) 130 FLR 719 : (2012) 1 LLJ 567
Industrial Disputes Act, 1947 — Section 10B(1), 12Limitation Act, 1963 — Article 137, 3(1)
High Courts19 Apr 2011Allowed
Balaram Saha Vs The Commissioner of Income Tax
Calcutta High Court · (2011) 334 ITR 383
Income Tax Act, 1961 — Section 131(3), 133A, 148, 260A
High Courts19 Apr 2011
Md. Alfajuddin Vs The State of West Bengal and Others
Calcutta High Court · (2011) 04 CAL CK 0114
High Courts19 Apr 2011Dismissed
Subal Kumar Dey and Another Vs Rose Valley Chain Marketing Systems and Others
Calcutta High Court · (2011) 04 CAL CK 0111
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts19 Apr 2011Allowed
Indrajit Kumar Sinha Vs The State of West Bengal
Calcutta High Court · (2011) 7 RCR(Criminal) 2569
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts19 Apr 2011
The High Court Employees'' Welfare Association and Others Vs The State of West Bengal and Others
Calcutta High Court · (2012) 1 CHN 493
Calcutta High Court Service (Conditions of Service and Recruitment) Rules, 1960 — Rule 23Constitution of India, 1950 — Article 217, 226, 229, 233, 32West Bengal Services Rules — Rule 23
High Courts19 Apr 2011Dismissed
M/s. Ranbeer Automobiles and another Vs State of West Bengal and others
Calcutta High Court · (2011) 130 FLR 951 : (2011) LLR 1188
Payment of Gratuity Act, 1972 — Section 1(3), 7(7)
High Courts19 Apr 2011
Ramji Rai Vs The State of West Bengal and Others
Calcutta High Court · (2011) 04 CAL CK 0074
High Courts19 Apr 2011Allowed
VCK Share and Stock Broking Services Ltd. Vs Bank of Rajasthan Ltd.
Calcutta High Court · (2011) 4 BC 161 : (2011) 2 CALLT 525
Civil Procedure Code, 1908 (CPC) — Section 100, 151, 22, 23, 24Constitution of India, 1950 — Article 323A, 323BRecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(10), 19(11), 19(8)
High Courts19 Apr 2011
S.J. Fabrics Pvt. Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 4 CHN 185 : (2011) 268 ELT 17
Customs Act, 1962 — Section 108, 110, 110(2), 124
High Courts19 Apr 2011Allowed
Pannalal Kejriwal Vs Commissioner of Income Tax
Calcutta High Court · (2011) 04 CAL CK 0052
Contract Act, 1872 — Section 27Income Tax Act, 1961 — Section 260APartnership Act, 1932 — Section 11, 16
High Courts19 Apr 2011
Union of India (UOI) Vs Inland Construction Company
Calcutta High Court · (2011) 4 CHN 298
Contract Act, 1872 — Section 73
High Courts19 Apr 2011Allowed
Dhiren Garai and Another Vs The State of West Bengal
Calcutta High Court · (2011) 3 CHN 281 : (2011) 7 RCR(Criminal) 2593
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 326, 34
High Courts19 Apr 2011
Hahnemann Publishing Company Private Limited and Another Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 292 : (2011) 3 CHN 438 : (2011) 41 VST 44
Constitution of India, 1950 — Article 226
High Courts19 Apr 2011Allowed
Denzong Wines (Pvt.) Ltd. and Another Vs Senior Joint Commissioner of Commercial Taxes and Another
Calcutta High Court · (2011) 42 VST 44
Constitution of India, 1950 — Article 226