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Calcutta High Court judgments, 2011

1,395 judgments · page 42 of 70

High Courts11 May 2011Allowed

Soumitra Goswami Vs Swapan Chowdhury

Calcutta High Court · (2011) 5 CHN 414

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(2)Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 7(2)
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High Courts10 May 2011Dismissed

Subhadip Laskar Vs Sanjukta Laskar

Calcutta High Court · (2011) 3 CHN 575

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 24Constitution of India, 1950 — Article 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 125, 151
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