High Courts19 May 2011Dismissed
Sultan Ahamed Vs Md. Asgar Khan
Calcutta High Court · (2012) 2 CHN 535
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 99, Order 9 Rule 9
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 39 of 70
High Courts19 May 2011Dismissed
Ashim Kumar Banerjee Vs Radharani Mallick and Another
Calcutta High Court · (2011) 05 CAL CK 0096
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13, 151Partition Act, 1893 — Section 4
High Courts19 May 2011
Tapan Kumar Kundu Vs The State of West Bengal and Others
Calcutta High Court · (2011) 05 CAL CK 0094
High Courts19 May 2011Dismissed
Kewal Court Pvt. Ltd. Vs State of West Bengal and Others
Calcutta High Court · AIR 2011 Cal 179 : (2011) 3 CALLT 16 : (2011) 2 CHN 940
Calcutta Municipal Corporation Rules, 1951 — Rule 20(2), 50, 51, 51(4), 55Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 2, 20(1), 4(10)Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 3, 9
High Courts19 May 2011Allowed
Goodricke Group Ltd. Vs Commissioner of Income Tax-II
Calcutta High Court · (2011) 242 CTR 509 : (2011) 199 TAXMAN 243
Income Tax Act, 1961 — Section 260A, 30, 31, 32, 33Income Tax Rules, 1962 — Rule 8
High Courts19 May 2011
Krishna Motor Finance (P) Limited Vs Iltush Ahammed
Calcutta High Court · (2011) 4 CHN 394
Arbitration and Conciliation Act, 1996 — Section 17, 36, 9Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts19 May 2011
Rupa and Co. Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (2011) 335 ITR 478
Income Tax Act, 1961 — Section 113, 158, 158BA, 158BB, 260A
High Courts19 May 2011Dismissed
Eastern Coalfields Ltd. Vs Sk. Nasiruddin
Calcutta High Court · (2012) 2 CHN 100
High Courts19 May 2011Dismissed
Union of India and Another (E. Rly) Vs Ultra Tech Cement Ltd. and Another
Calcutta High Court · AIR 2011 Cal 216
Railways Act, 1989 — Section 73, 79, 83
High Courts19 May 2011Allowed
Md. Ismail Vs Inspector General of Registration and Another
Calcutta High Court · (2011) 5 CHN 626
Stamp Act, 1899 — Section 31, 33
High Courts19 May 2011
Bharti Cellular Ltd. Vs Assistant Commissioner of Income Tax
Calcutta High Court · (2011) 244 CTR 185 : (2011) 200 TAXMAN 254
Income Tax Act, 1961 — Section 194H(D), 201(1)(A)Securities Contracts (Regulation) Act, 1956 — Section 2
High Courts19 May 2011
Commissioner of Income Tax Vs Rasoi Limited
Calcutta High Court · (2011) 245 CTR 667 : (2011) 335 ITR 438 : (2011) 199 TAXMAN 235
Central Sales Tax Act, 1956 — Section 1(2), 3Income Tax Act, 1961 — Section 260A, 41(1)
High Courts19 May 2011Allowed
Subhas Chandra Banik and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 2011 Cal 125 : (2011) 3 CALLT 8 : (2011) 3 CHN 37
Civil Procedure Code, 1908 (CPC) — Section 92Land Reforms Act, 1955 — Section 14S, 14T(6), 50Transfer of Property Act, 1882 — Section 10
High Courts19 May 2011Allowed
Sri. Chandra Mohan Jana and Others Vs Sri. Arjun Chandra Jana and Others
Calcutta High Court · (2011) 2 CHN 917
West Bengal Estates Acquisition Act, 1953 — Section 10(2), 44, 44(4), 47, 6West Bengal Estates Acquisition Rules, 1954 — Rule 31A
High Courts19 May 2011Dismissed
Babar Ali and Others Vs State of West Bengal
Calcutta High Court · (2011) 05 CAL CK 0048
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 303
High Courts19 May 2011Dismissed
Anchor Health and Beauty Care Pvt. Ltd. Vs The Controller of Patents and Designs and Another
Calcutta High Court · (2011) 05 CAL CK 0046
Copyright Act, 1957 — Section 2Designs Act, 2000 — Section 19, 2, 22(3), 4, 5Penal Code, 1860 (IPC) — Section 479
High Courts19 May 2011Dismissed
College Street Publications Pvt. Ltd. Vs Zafar Ahmed
Calcutta High Court · (2011) 3 CHN 714
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 104
High Courts19 May 2011Allowed
Peerless Financial Services Ltd. Vs Commissioner of Interest Tax
Calcutta High Court · (2011) 243 CTR 596 : (2011) 335 ITR 452 : (2011) 200 TAXMAN 223
Banking Regulation Act, 1949 — Section 51Companies Act, 1956 — Section 4A, 620AIncome Tax Act, 1974 — Section 260A, 43D
High Courts19 May 2011
Abdul Gafur Vs State of West Bengal and Others
Calcutta High Court · AIR 2011 Cal 119
High Courts19 May 2011Dismissed
Sikha Bhattacharyya Vs Somnath Bhattacharjee
Calcutta High Court · (2011) 4 CHN 382
West Bengal Premises Tenancy Act, 1997 — Section 7(2)