High Courts24 Jun 2011Dismissed
GPI Textiles Ltd. Vs Pramod Mittal
Calcutta High Court · (2012) 1 CHN 13
Arbitration and Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 34 of 70
High Courts24 Jun 2011
Abjun Bibi Vs Md. Rafiquddin Motta and Another
Calcutta High Court · (2011) 06 CAL CK 0066
High Courts24 Jun 2011Dismissed
Biswanath Mondal and Others Vs Smt. Mayarani Pal and Others
Calcutta High Court · (2011) 06 CAL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts24 Jun 2011
Chinmoy Choudhury Vs The State of West Bengal and Others
Calcutta High Court · (2011) 4 CHN 384
Constitution of India, 1950 — Article 105(2), 12, 226, 30, 32
High Courts24 Jun 2011
Ranvijay Singh Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 653
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Jun 2011
Subhas Chandra Mitra Vs State of West Bengal
Calcutta High Court · (2012) 1 CHN 359
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 506
High Courts23 Jun 2011
Mrityunjoy Mukherjee and Others Vs Krishna Prasad Mukherjee and Others
Calcutta High Court · (2011) 06 CAL CK 0039
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Jun 2011
Bhabesh Chowdhury and Mrinal Kanti Ghosh Vs State of West Bengal
Calcutta High Court · (2012) 1 CHN 323
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 21, 408, 409, 467
High Courts23 Jun 2011Allowed
Debobrata Poddar Vs State of West Bengal and anothers
Calcutta High Court · (2012) 1 CivCC 48 : (2011) 4 RCR(Civil) 849 : (2011) 4 RCR(Civil) 849 : (2011) 4 RCR(Criminal) 765
Criminal Procedure Code, 1973 (CrPC) — Section 313, 395, 397, 401Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts22 Jun 2011Allowed
Rima Saha (Bit) Vs The State of West Bengal and Another
Calcutta High Court · (2011) 06 CAL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts22 Jun 2011Allowed
Khokan Chandra Dey Vs The State of West Bengal and Another
Calcutta High Court · (2012) 2 CHN 660 : (2011) 3 DMC 558
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts22 Jun 2011Dismissed
Pradeep Kumar Malhotra and Another Vs The State of West Bengal and Another
Calcutta High Court · AIR 2012 Cal 12 : (2012) 1 BC 575 : (2011) 5 CHN 591 : (2011) CriLJ 4619 : (2011) 7 RCR(Criminal) 2532
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2), 93
High Courts22 Jun 2011Allowed
Sisir Kumar Adak Vs Amitava Singha
Calcutta High Court · (2011) 3 CHN 723
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 8, 9, 9(6)
High Courts21 Jun 2011Allowed
Gajadhar Prosad Shau and Another Vs Sambhunath Ram
Calcutta High Court · (2011) 06 CAL CK 0090
West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(4)West Bengal Premises Tenancy Act, 1997 — Section 6, 6(1), 7, 7(2)
High Courts21 Jun 2011Dismissed
Raj Kumar Dadlani Vs Dr. Smt. Pushpita Sahu (Basu) and Others
Calcutta High Court · (2011) 06 CAL CK 0064
High Courts21 Jun 2011Dismissed
Ashok Dandapat and Another Vs Authorised Officer, Punjab National Bank and Others
Calcutta High Court · (2011) 06 CAL CK 0046
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts21 Jun 2011
Assambrook Ltd. Vs Manju Devi Singhania and Others
Calcutta High Court · (2011) 5 CHN 628 : (2011) 166 CompCas 7
Companies Act, 1956 — Section 58A, 58A(9)
High Courts21 Jun 2011
Swapan Kumar Kundu Vs Radharani Tea and Estate P. Ltd.
Calcutta High Court · (2011) 5 CHN 524 : (2011) 166 CompCas 58 : (2012) 111 SCL 783
Companies Act, 1956 — Section 434Limitation Act, 1963 — Section 18
High Courts21 Jun 2011Dismissed
Paban Kumar Dutta Vs The State of West Bengal and Others
Calcutta High Court · (2011) 06 CAL CK 0009
High Courts20 Jun 2011
Manju Bhattacharya (deceased) represented by Smt. Lily Bhattacharya and Others Vs Gopal Ghosh and Others
Calcutta High Court · (2012) 2 CHN 775
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, 151Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 213, 283(1)