High Courts23 Sept 2011
Ujjwal Traffin P. Ltd. Vs Xenitis Infotech P. Ltd.
Calcutta High Court · (2012) 2 CALLT 633 : (2012) 169 CompCas 125
Companies Act, 1956 — Section 434
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 13 of 70
High Courts23 Sept 2011
West Bengal Industrial Development Corporation Limited and Another Vs Niccon Electronics Devices Private Limited and Others
Calcutta High Court · (2011) 09 CAL CK 0121
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 137, 3State Financial Corporations Act, 1951 — Section 29, 29(1), 30, 31(1), 32
High Courts23 Sept 2011Allowed
Nani Gopal Majumder Vs State of West Bengal
Calcutta High Court · (2012) 5 CHN 657
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Penal Code, 1860 (IPC) — Section 351, 354
High Courts23 Sept 2011Dismissed
Globex Travel and Exchange Ltd. Vs Official Liquidator, High Court, Calcutta
Calcutta High Court · (2012) 2 CALLT 135 : (2012) 4 CHN 664 : (2011) 168 CompCas 425
Companies Act, 1956 — Section 441, 446, 446(2), 447, 456Penal Code, 1860 (IPC) — Section 199, 21Reserve Bank of India Act, 1934 — Section 45I, 45MB(2), 45MC
High Courts23 Sept 2011Allowed
Tawee Athoki Tawee Vs The State
Calcutta High Court · (2012) CriLJ 742
Criminal Procedure Code, 1973 (CrPC) — Section 374, 375Foreigners Act, 1946 — Section 14AMarine Zones of India (Regulations of Fishing by Foreign Vessels) Act, 1981 — Section 10, 14, 15, 3, 7
High Courts22 Sept 2011
Soma Bandopadhyay Vs University of Calcutta
Calcutta High Court · (2012) 1 CHN 201
High Courts22 Sept 2011Dismissed
ISG Traders Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2011) 09 CAL CK 0119
Income Tax Act, 1961 — Section 115O, 115O(1), 115O(5), 147, 14A
High Courts22 Sept 2011Allowed
Suresh Kumar Rungta and Others Vs Roadco (India) P. Ltd. and Others
Calcutta High Court · (2012) 2 CALLT 251 : (2011) 168 CompCas 406
High Courts22 Sept 2011
In Re: Sankar Sudha Pal
Calcutta High Court · (2012) 1 CHN 416
Guardians and Wards Act, 1890 — Section 10, 7Hindu Adoptions and Maintenance Act, 1956 — Section 9, 9(5)
High Courts22 Sept 2011Dismissed
Swapan Haldar Vs Indian Oil Corporation Limited
Calcutta High Court · (2012) 1 CHN 373 : (2012) 132 FLR 286
Conduct, Discipline and Appeal Rules, 1980 — Rule 22(23), 22(3), 3, 31(10), 31(6)Constitution of India, 1950 — Article 226State Bank of Patiala (Officers) Service Regulations, 1979 — Regulation 50(4), 68
High Courts22 Sept 2011Dismissed
Ajit Kumar Agarwal Vs Nischintapur Tea Company Ltd.
Calcutta High Court · (2012) 1 CALLT 201 : (2011) 168 CompCas 388
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 11 Rule 10Companies Act, 1956 — Section 111, 111A, 397, 398, 399
High Courts22 Sept 2011Dismissed
State of West Bengal Vs Swami Sadananda, Secretary, Sri Ramkrishna Ashram Junior Basic School
Calcutta High Court · (2011) 5 CHN 735
Bengal (Rural) Primary Education Act, 1930 — Section 1, 105(3), 105(4), 106(3), 54Bengal General Clauses Act, 1899 — Section 8, 8ACivil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Sept 2011
M/s. Eastern Coalfield Ltd. Vs Mulchand Yadav and Others
Calcutta High Court · (2012) 1 CALLT 32 : (2012) 132 FLR 294
Industrial Disputes Act, 1947 — Section 2Mines Act, 1952 — Section 17(1), 18, 40(1), 45
High Courts22 Sept 2011
Chitta Ranjan Roy Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 622
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(c), 177, 178, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 498A
High Courts22 Sept 2011Allowed
Kajal Kumar Bhowmick Vs Indian Oil Corporation Ltd.
Calcutta High Court · (2011) 5 CHN 742
Arbitration and Conciliation Act, 1996 — Section 28, 36, 7, 9Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 102B, 302
High Courts21 Sept 2011Dismissed
Shyamal Kumar Das Vs Sanjoy Chowdhury
Calcutta High Court · (2011) 5 CHN 115
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 6A, Order 8 Rule 9
High Courts21 Sept 2011Dismissed
Commissioner of Income Tax, Kolkata-III Vs M/S. Dataware Private Limited
Calcutta High Court · (2011) 09 CAL CK 0096
Income Tax Act, 1961 — Section 260A, 68
High Courts21 Sept 2011Dismissed
Sankar Prodhan Vs State of West Bengal
Calcutta High Court · (2012) 1 CHN 653
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A
High Courts20 Sept 2011Dismissed
Md. Safirul Seikh Vs State of West Bengal
Calcutta High Court · (2011) 5 CHN 469
Constitution of India, 1950 — Article 226
High Courts20 Sept 2011
In Re: Swapan Kumar Dey
Calcutta High Court · (2012) 3 CHN 627
Criminal Procedure Code, 1973 (CrPC) — Section 125