High Courts16 Mar 2010Allowed
Rameswar Bhattacharyya and Mr. Tanmay Chowdhury Vs Jayeeta Chakraborti and R. Pattanayak
Calcutta High Court · (2010) 03 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 48 of 59
High Courts15 Mar 2010Allowed
M/s. Green Hut Pvt. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2010) 3 CALLT 453
High Courts15 Mar 2010Allowed
Green Hut Pvt. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2010) 3 CALLT 453
High Courts15 Mar 2010
Calcutta Port Trust Vs Shaikh Jahangir Ali and Others
Calcutta High Court · (2010) 125 FLR 798 : (2010) 4 LLJ 472 : (2011) 1 SLR 144
High Courts15 Mar 2010Dismissed
Commissioner of Central Excise Vs Howrah Gases Ltd.
Calcutta High Court · (2010) 256 ESC 211
High Courts13 Mar 2010Dismissed
Doli Dolui Vs State of West Bengal and others
Calcutta High Court · (2010) 125 FLR 550
Constitution of India, 1950 — Article 16, 16(2), 16(3)(5)General Clauses Act, 1897 — Section 6, 8(1)
High Courts12 Mar 2010
National Cooperative Consumers Federation of India Limited Vs The Orissa Minerals Development Company Limited
Calcutta High Court · (2010) 03 CAL CK 0096
Arbitration and Conciliation Act, 1996 — Section 11, 15, 42, 9Constitution of India, 1950 — Article 12
High Courts12 Mar 2010Dismissed
Doli Dolui Vs State of West Bengal and Others
Calcutta High Court · (2010) 125 FLR 550
Constitution of India, 1950 — Article 16, 16(2), 16(3) , 16(4), 16(5)General Clauses Act, 1897 — Section 6, 8(1)Transfer of Property Act, 1882 — Section 6
High Courts12 Mar 2010
General Manager (PA), Allahabad Bank and Others Vs Shib Sankar Mukherjee
Calcutta High Court · AIR 2010 Cal 105 : (2011) 263 ELT 360 : (2011) 23 STR 305
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts12 Mar 2010Allowed
Tarak Chandra Roy Vs Abdul Rashid Rehman Shaikh and Another
Calcutta High Court · (2010) 2 CALLT 69 : (2010) 43 PTC 736
High Courts12 Mar 2010Dismissed
WPIL Limited and Others Vs Asit Kumr Palit and Another
Calcutta High Court · (2010) 2 CALLT 101 : (2010) 125 FLR 979
High Courts12 Mar 2010
Bithal Maliah @ Bithal Nath Maliah Vs State of West Bengal and Another
Calcutta High Court · (2011) 1 CHN 94
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 482Penal Code, 1860 (IPC) — Section 107, 306
High Courts11 Mar 2010
Sadananda Prasad Sharma Vs Dhrubendra Nath Samanta and Another
Calcutta High Court · (2010) 2 CALLT 108
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 103, 106Specific Relief Act, 1963 — Section 19, 19(b)
High Courts11 Mar 2010Dismissed
Bharat Sanchar Nigam Ltd. and others Vs Arindam Das
Calcutta High Court · (2010) 125 FLR 548
High Courts11 Mar 2010
Subrata Sen and Another Vs Nischintapur Tea Company Limited and Others Nischintapur Tea Company Limited Vs Ajit Kumar Agarwal
Calcutta High Court · (2011) 165 CompCas 278
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 100, Order 34 Rule 4(1), 144, 151Companies (Court) Rules, 1959 — Rule 88(2)Companies Act, 1956 — Section 111A, 156, 237, 397, 398
High Courts11 Mar 2010Dismissed
Asit Dutta Vs State of West Bengal and Another
Calcutta High Court · (2010) 4 BC 243 : (2010) 2 CALLT 567
Criminal Procedure Code, 1973 (CrPC) — Section 197, 204, 297, 313, 357(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 9Partnership Act, 1932 — Section 69, 69(2), 69(3)
High Courts11 Mar 2010
J.K. Industries Ltd. Vs Upendra Chowdhary
Calcutta High Court · (2010) 4 LLJ 76
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 114, 58Industrial Disputes Act, 1947 — Section 17B
High Courts11 Mar 2010Allowed
Sagarika (Roy) Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2010) 2 CALLT 433
High Courts10 Mar 2010
Mehjabin @ Guddi and Others Vs State and Another
Calcutta High Court · (2010) 03 CAL CK 0089
Penal Code, 1860 (IPC) — Section 495
High Courts10 Mar 2010
Bijoy Kumar Saha Vs State of West Bengal and Another
Calcutta High Court · (2010) 03 CAL CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420