High Courts05 May 2010
Madan Biswas and Others Vs The State of West Bengal
Calcutta High Court · (2010) 05 CAL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 354, 379
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 40 of 59
High Courts05 May 2010
National Highways Authorities of India Vs MBL Infrastructure Limited
Calcutta High Court · (2010) 05 CAL CK 0084
Arbitration and Conciliation Act, 1996 — Section 9
High Courts05 May 2010Allowed
Gobinda Chandra Das Vs State of West Bengal and Others
Calcutta High Court · (2010) 05 CAL CK 0077
Constitution of India, 1950 — Article 226
High Courts05 May 2010Allowed
Smt. Sakti Rani Dey Vs The State of West Bengal and Another
Calcutta High Court · (2010) 05 CAL CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 439
High Courts05 May 2010
Sri Hemanta Mondal and Others Vs The State and Another
Calcutta High Court · (2010) 05 CAL CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 306, 34, 406, 498A
High Courts05 May 2010Dismissed
Tarun Khandait Vs State of West Bengal and Others
Calcutta High Court · (2010) 05 CAL CK 0062
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 May 2010Dismissed
Panskura Cold Storage, now, Panskura Cold Storage Private Limited and Others Vs Sri Sujit Kumar Maity and Another
Calcutta High Court · (2010) 05 CAL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 326Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts05 May 2010Dismissed
Prasad Chandra Paul Vs Sinha Multilevel Marketing Pvt. Ltd.
Calcutta High Court · (2010) 05 CAL CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts05 May 2010Dismissed
Sri Bankim Chandra Kundu Vs The State of West Bengal and Others
Calcutta High Court · (2010) 05 CAL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts05 May 2010Dismissed
Tapan Kr. Das Vs State of West Bengal and Another
Calcutta High Court · (2010) 05 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 397(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 May 2010
Md. Amiruddin Sk. Vs The State of West Bengal and Others
Calcutta High Court · (2010) 05 CAL CK 0023
High Courts05 May 2010Dismissed
Arnab Chatterjee Vs State of West Bengal and Another
Calcutta High Court · (2010) 05 CAL CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 May 2010Dismissed
Buddhadeb Chandra and Others Vs The State of West Bengal
Calcutta High Court · (2010) 05 CAL CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts05 May 2010Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Md. Arshad and another
Calcutta High Court · (2011) ACJ 785
Motor Vehicles Act, 1988 — Section 163A
High Courts04 May 2010Dismissed
Ansar Ali Khan Vs State of West Bengal and Others
Calcutta High Court · (2010) 05 CAL CK 0094
Constitution of India, 1950 — Article 226
High Courts04 May 2010Dismissed
Chandan Kumar Maity Vs State of West Bengal and Others
Calcutta High Court · (2011) 7 RCR(Civil) 2419
Constitution of India, 1950 — Article 300(A)Electricity Act, 2003 — Section 181(2), 42(6), 57(1), 59(1)West Bengal Electricity Regulatory Commission (Standards of Performance of Distribution Licensees Relating To Consuming Services) Regulations, 2005 — Regulation 3.1.2
High Courts04 May 2010Dismissed
Kartik Chandra Singha Vs State of West Bengal
Calcutta High Court · (2011) 1 CALLT 46 : (2011) 2 CHN 849
Constitution of India, 1950 — Article 14, 165, 217
High Courts04 May 2010Dismissed
Shailja Agarwal Vs Shreekant Somany
Calcutta High Court · (2012) 2 CALLT 174
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(3), Order 2 Rule 2(3), Order 7 Rule 11Specific Relief Act, 1963 — Section 22, 22(1)
High Courts03 May 2010
Dr. (Professor) Tapan Kumar Biswas Vs State of West Bengal and Others
Calcutta High Court · (2010) 05 CAL CK 0070
High Courts03 May 2010
Bharat Chamber of Commerce and Another Vs State of West Bengal and Others
Calcutta High Court · (2011) 1 CHN 272
West Bengal Shops and Establishments Act, 1963 — Section 14