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Calcutta High Court judgments, 2010

1,168 judgments · page 13 of 59

High Courts04 Oct 2010Allowed

Satyabrata Mookherjee Vs State of West Bengal

Calcutta High Court · (2011) 1 CHN 604

Calcutta Municipal Corporation Act, 1980 — Section 202(4), 620Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Representation of the People Act, 1951 — Section 2
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High Courts01 Oct 2010

Prabir Chatterjee Vs ICICI Bank Limited and Others

Calcutta High Court · (2010) 4 BC 676 : (2011) 2 CALLT 255 : (2011) 1 CHN 431

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 8 Rule 6, 10, 151, 22Constitution of India, 1950 — Article 13(2), 141, 142, 16, 226Minimum Wages Act, 1948 — Section 5
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