High Courts11 Feb 2009Allowed
Octavius Tea and Industries Ltd. Vs Fifth Industrial Tribunal and Others
Calcutta High Court · (2009) 121 FLR 1127 : (2009) 4 LLJ 857 : (2009) 4 SLR 201
West Bengal Industrial Disputes Rules, 1958 — Rule 20B(5), 21, 27
COURT ARCHIVE
Calcutta High Court judgments, 2009
910 judgments · page 41 of 46
High Courts11 Feb 2009Allowed
Octavius Tea and Industries Limited Vs Fifth Industrial Tribunal and Others
Calcutta High Court · (2009) 121 FLR 1127 : (2009) 4 LLJ 857 : (2009) 4 SLR 201
High Courts11 Feb 2009Allowed
Tapan Mandal Vs The State of West Bengal
Calcutta High Court · (2009) 3 CALLT 712 : (2011) 6 RCR(Criminal) 2035
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts10 Feb 2009
ICICI Bank Limited Vs Garodia Vyapar Pratisthan Private Limited
Calcutta High Court · (2009) 3 CALLT 140 : (2009) 150 CompCas 746 : (2010) 97 SCL 325
Companies Act, 1956 — Section 111A, 155, 43A, 84
High Courts10 Feb 2009Allowed
Karam Chand Singh and Others Vs State of West Bengal
Calcutta High Court · (2009) 02 CAL CK 0086
Land Acquisition Act, 1894 — Section 18, 30(2)
High Courts10 Feb 2009Allowed
Sakti Ranjan Maity Vs The State of West Bengal and Others
Calcutta High Court · 113 CWN 479
Evidence Act, 1872 — Section 32, 90West Bengal Land Reforms Act, 1955 — Section 14(T), 14M, 14T(10), 14T(3), 14T(5)
High Courts10 Feb 2009Dismissed
Achin Bandhu Guha Vs Ashim Bandhu Guha and Others
Calcutta High Court · (2009) 02 CAL CK 0050
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 227
High Courts10 Feb 2009Dismissed
Sankar Charan Chattopadhyay Vs Berger Paints India Ltd. and Others
Calcutta High Court · (2009) 02 CAL CK 0022
Limitation Act, 1963 — Section 18(2), 19
High Courts10 Feb 2009Allowed
Smt. Namita Goldar and Another Vs Union of India and Others
Calcutta High Court · (2009) 02 CAL CK 0021
Hindu Marriage Act, 1955 — Section 10, 16, 5, 8
High Courts10 Feb 2009Allowed
Dipa Ganguly and Another Vs New India Assurance Company Limited and Another
Calcutta High Court · AIR 2009 Cal 122
Motor Vehicles Act, 1988 — Section 140, 147, 147(1), 158, 163APenal Code, 1860 (IPC) — Section 302
High Courts09 Feb 2009Dismissed
Manik Mondal alias Manik Chandra Mondal and Others Vs State of West Bengal
Calcutta High Court · 113 CWN 650
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts09 Feb 2009Allowed
Confederation Overseas Clearing Vs Commissioner of Customs (Admn.) and Others
Calcutta High Court · (2009) 02 CAL CK 0084
High Courts09 Feb 2009
Jayanta Mukherjee Vs State of West Bengal and Another
Calcutta High Court · (2009) CriLJ 4178 : (2010) 7 RCR(Criminal) 500
Constitution of India, 1950 — Article 21, 356Criminal Procedure Code, 1973 (CrPC) — Section 107, 154, 197, 197(1), 2Penal Code, 1860 (IPC) — Section 120B, 166, 167, 201, 21
High Courts06 Feb 2009
Sanjay Paswan (in Jail) Vs State of West Bengal
Calcutta High Court · (2009) 1 CALLT 593 : (2009) CriLJ 1820 : (2010) 6 RCR(Criminal) 2329
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 375, 376(2), 511
High Courts06 Feb 2009
Secretary, Department of Atomic Energy, Government of India Vs The Controller General of Patents, Designs and Trademarks and Others
Calcutta High Court · 113 CWN 379
Central Excises and Salt Act, 1944 — Section 35GCivil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 126, 226, 226(1), 226(2), 227
High Courts06 Feb 2009Allowed
Sri Dilip Kr. Dey and Others Vs Sri Sanjoy Polley
Calcutta High Court · (2009) 02 CAL CK 0101
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 11(1), 12(3), 27
High Courts06 Feb 2009Dismissed
Md. Abdul Majid Sk. Vs Smt. Sweta Chandra, Chairperson, Murshidabad District Primary School Council, Murshidabad
Calcutta High Court · (2009) 02 CAL CK 0093
High Courts06 Feb 2009Allowed
KMC and Others Vs Ms. Joyee Laheri and Others
Calcutta High Court · (2009) 02 CAL CK 0092
Calcutta Municipal Corporation Act, 1980 — Section 183
High Courts06 Feb 2009Dismissed
Gopal Chandra Kundu and Another Vs State Bank of India and Others
Calcutta High Court · (2009) 121 FLR 683 : (2009) 3 LLJ 419
Constitution of India, 1950 — Article 226
High Courts06 Feb 2009Allowed
Kinkar Bhusan Roy and Another Vs Gopal Chandra Mondal and Others
Calcutta High Court · (2009) 02 CAL CK 0037
Constitution of India, 1950 — Article 227