High Courts02 Mar 2009Dismissed
D.V.M. Construction and Others Vs Srei Infrastructure Finance Ltd.
Calcutta High Court · AIR 2009 Cal 227 : (2010) 8 RCR(Civil) 2336
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41(1), 39, 39(4)
COURT ARCHIVE
Calcutta High Court judgments, 2009
910 judgments · page 38 of 46
High Courts02 Mar 2009Dismissed
Rabindra Nath Samanta Vs The State of West Bengal and Others
Calcutta High Court · (2009) 2 CALLT 465
High Courts27 Feb 2009
Saloo Choudhury and Another Vs Guinness World Records Ltd. and Others
Calcutta High Court · (2010) 8 RCR(Civil) 792
Contempt of Courts Act, 1971 — Section 12, 12(4), 12(5), 5
High Courts27 Feb 2009
Hindusthan Petroleum Corporation Ltd. Vs Assistant Commissioner, Commercial Taxes, Corporate Division
Calcutta High Court · (2009) 02 CAL CK 0071
High Courts27 Feb 2009Dismissed
Commissioner of Income Tax Vs Jenson and Nicholson India Ltd.
Calcutta High Court · (2009) 02 CAL CK 0045
Income Tax Act, 1961 — Section 143, 145, 288, 43B, 80I
High Courts27 Feb 2009
Sanjay Kumar Vs Union of India and Others
Calcutta High Court · (2009) 02 CAL CK 0030
High Courts27 Feb 2009
Shajan T. Oommen Vs The Lieutenant Governor and Others The Lieutenant Governor and Others Vs Shajan T. Oommen and Another
Calcutta High Court · (2009) 3 CALLT 189
Andaman and Nicobar Islands (Panchayats) Regulations, 1994 — Regulation 202(2)(ba)Constitution of India, 1950 — Article 226
High Courts27 Feb 2009Allowed
In Re : Nelson Vincent
Calcutta High Court · (2010) 6 RCR(Criminal) 2179
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(B), 29, 37
High Courts26 Feb 2009Allowed
Sushil Kr. Pradhan Vs Sandip Kr. Bej and Others
Calcutta High Court · (2009) 02 CAL CK 0033
Specific Relief Act, 1963 — Section 34West Bengal Estates Acquisition Act, 1953 — Section 4, 5B, 6(1)(c)
High Courts25 Feb 2009Dismissed
Allahabad Bank Drivers Association and Another Vs Union Of India (UOI) and Others
Calcutta High Court · (2009) 3 LLJ 729
Constitution of India, 1950 — Article 226, 227, 309, 311(2)
High Courts25 Feb 2009
Hindustan Motors Ltd. Vs National Insurance Co. Ltd.
Calcutta High Court · (2010) 6 RCR(Civil) 797
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)
High Courts25 Feb 2009Dismissed
Saiyed Julfikar Vs Raghav Chandra Deshmukh and Others
Calcutta High Court · (2009) 3 CALLT 561
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts25 Feb 2009Allowed
Food Corporation of India Vs Central Government Industrial Tribunal, Asansol and Others
Calcutta High Court · (2009) 3 CALLT 16 : (2009) 123 FLR 816 : (2010) 1 LLJ 496
Constitution of India, 1950 — Article 12, 13, 136, 14, 141Industrial Disputes Act, 1947 — Section 10, 17, 17(1), 17(2), 17A
High Courts25 Feb 2009
Sony Kabushiki Kaisha Vs Mahaluxmi Textile Mills
Calcutta High Court · (2009) 2 CALLT 228 : (2009) 2 ILR (Cal) 442 : (2009) 41 PTC 184 : (2010) 8 RCR(Civil) 657
Penal Code, 1860 (IPC) — Section 482, 486Trade and Merchandise Marks Act, 1958 — Section 27Trade Marks Act, 1940 — Section 10(2)
High Courts25 Feb 2009Allowed
Suchitra Karati Vs Sumitra Das
Calcutta High Court · (2009) 02 CAL CK 0051
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 6 Rule 18
High Courts25 Feb 2009Allowed
Food Corporation of India Vs Central Government Industrial Tribunal and Others
Calcutta High Court · (2009) 3 CALLT 16 : (2009) 123 FLR 816 : (2010) 1 LLJ 496
Constitution of India, 1950 — Article 12, 13, 136, 14, 141Industrial Disputes Act, 1947 — Section 10, 10(1), 10(2A), 17, 17(1)
High Courts25 Feb 2009
Ranjit Bose and Ors Vs E. and N. F. Railway Credit Co-operative Society Ltd., and Another
Calcutta High Court · (2009) 02 CAL CK 0018
Arbitration and Conciliation Act, 1996 — Section 37Constitution of India, 1950 — Article 16, 16(1), 16(4), 226, 32Multi-State Cooperative Societies Act, 1984 — Section 35, 35(3), 42, 42(e), 43
High Courts25 Feb 2009Dismissed
Steel Union Private Limited and Another Vs Commissioner of Customs and Others
Calcutta High Court · (2009) 02 CAL CK 0007
High Courts25 Feb 2009Allowed
Dasarathi Panda Vs The State of West Bengal
Calcutta High Court · (2009) 3 CALLT 579
Penal Code, 1860 (IPC) — Section 302, 404
High Courts24 Feb 2009Allowed
New Rupayan Jewellers Vs Union of India (UOI) and Others
Calcutta High Court · (2009) 226 CTR 686 : (2009) 314 ITR 288
Income Tax Act, 1961 — Section 220(6), 246, 246A