High Courts18 Feb 2008Dismissed

The K.M.C. and Another Vs Derby Sales Pvt. Ltd. and Others

Calcutta High Court · (2008) 1 CALLT 437 : (2008) 2 CHN 667

Defence of India Act, 1939 — Section 1(4), 2(1), 2(2)Land Acquisition Act, 1894 — Section 4West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 10, 10A, 10B, 3, 3(1)
High Courts13 Feb 2008Dismissed

Punjab National Bank Vs Smt. Chama Rani Tandon

Calcutta High Court · (2008) 1 CALLT 463 : (2008) 3 CHN 945 : (2009) 1 LLJ 814

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Banking Regulation Act, 1949 — Section 45, 45(14), 45(9)Companies Act, 1956 — Section 159, 285