High Courts12 Dec 2008
Britannia Industries Ltd. and Another Vs The Estate Officer, Kolkata Port Trust and Others
Calcutta High Court · (2008) 12 CAL CK 0069
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 4(1), 4(2), 5
COURT ARCHIVE
Calcutta High Court judgments, 2008
920 judgments · page 4 of 46
High Courts12 Dec 2008Dismissed
Sudha Rani Roy and Others Vs Gopal Krishna Daw and Others
Calcutta High Court · (2008) 12 CAL CK 0068
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 27, 100, 151West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(6), 17(1), 17(2)
High Courts12 Dec 2008Allowed
Sanjoy Yadav Vs State of West Bengal and Another
Calcutta High Court · (2008) 12 CAL CK 0020
Arms Act, 1959 — Section 25(1b)(a), 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Dec 2008Dismissed
Elanjchelliyan and another Vs District And Sessions Judge and others
Calcutta High Court · (2009) 121 FLR 59
High Courts10 Dec 2008Dismissed
Z. I. Khan Vs The State
Calcutta High Court · (2008) 12 CAL CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 342, 354, 376, 511
High Courts10 Dec 2008
Brinchi Shet, Staya Kinkar Shet, Manik Shet, Ashoke Shet and Shyamal Sheet Vs State of West Bengal
Calcutta High Court · (2008) 12 CAL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 313, 342, 428Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 147, 148, 149, 304, 325
High Courts10 Dec 2008Allowed
A. and N. Administration and others and Vs K. Raja Sekhar and another
Calcutta High Court · (2009) 120 FLR 874
High Courts10 Dec 2008
M/s. Chainrup Sampatram Vs Punjab and Sind Bank
Calcutta High Court · (2009) 2 CTC 673
Civil Procedure Code, 1908 (CPC) — Section 120, 15, 15, 151, 16, 16, 16
High Courts10 Dec 2008Allowed
Bimal Barman and Others Vs The State of West Bengal and Others
Calcutta High Court · (2009) 2 CALLT 245 : 113 CWN 102
Constitution of India, 1950 — Article 14, 16, 21, 21A, 226Management of Recognized Non Government Institutions (Aided and Unaided) Rules, 1969 — Rule 28
High Courts10 Dec 2008
Brinchi Shet, Satya Kinkar Shet, Manik Shet, Ashoke Shet, Shyamal Shet Vs State of West Bengal
Calcutta High Court · (2008) 12 CAL CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 313, 342, 428Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 147, 148, 149, 304, 325
High Courts10 Dec 2008
Kananbala Das Vs Union of India (UOI) and Others
Calcutta High Court · (2008) 12 CAL CK 0058
Insurance Act, 1938 — Section 114(1)
High Courts10 Dec 2008Allowed
A and N Administration and Others Vs K. Raja Sekhar and Another
Calcutta High Court · (2009) 120 FLR 874
High Courts10 Dec 2008Dismissed
Reserve Bank of India and Others Vs Shri Mihir Chakraborty and Others
Calcutta High Court · (2008) 12 CAL CK 0051
Administrative Service/Indian Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5(5)Constitution of India, 1950 — Article 14, 19, 21, 226Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 2
High Courts10 Dec 2008
Dinabandhu Mallick Vs State of West Bengal and Others
Calcutta High Court · (2008) 12 CAL CK 0014
High Courts08 Dec 2008Dismissed
Asit Baran Ghosh Vs Sales Tax Officer and Others
Calcutta High Court · (2009) 25 VST 143
West Bengal Value Added Tax Act, 2003 — Section 114, 23(2), 23(4), 24West Bengal Value Added Tax Rules, 2005 — Rule 6(2), 8
High Courts08 Dec 2008
Shri S. Sivakumar Vs Union of India and Others
Calcutta High Court · (2008) 12 CAL CK 0031
High Courts05 Dec 2008Dismissed
Sri Bhupendra Chandra Routh Vs Smt. Alpana Ganguly
Calcutta High Court · (2008) 12 CAL CK 0065
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts05 Dec 2008
Kajal Chakraborty Vs Dibyen Mukherjee
Calcutta High Court · (2009) 1 CALLT 306 : (2009) 1 ILR (Cal) 500
High Courts05 Dec 2008Allowed
State Bank Of India Vs Arabinda Ghosh and Anr Arabinda Ghosh and Anr Vs State Bank of India
Calcutta High Court · (2008) 12 CAL CK 0036
Motor Vehicles Act, 1939 — Section 110A
High Courts05 Dec 2008Allowed
Sri Prabhasankar Bardhan Vs The State of West Bengal and Others
Calcutta High Court · 113 CWN 42
Asansol Municipal Corporation Act, 1990 — Section 22