High Courts11 Apr 2008Dismissed
Sujit Kumar Pati Vs Smt. Atasi Singha Mahapatra
Calcutta High Court · (2008) 2 CALLT 375
Criminal Procedure Code, 1973 (CrPC) — Section 204(1), 375, 482Penal Code, 1860 (IPC) — Section 376, 417, 420, 90
COURT ARCHIVE
Calcutta High Court judgments, 2008
920 judgments · page 32 of 46
High Courts11 Apr 2008Allowed
Sri Nimai Chandra Laha and Others Vs Sri Madhusudan Nath and Others
Calcutta High Court · (2008) 04 CAL CK 0084
High Courts11 Apr 2008
Mehta Suraya Pvt. Ltd. Vs United Investment Corporation
Calcutta High Court · 112 CWN 859
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 11 Rule 2, Order 2 Rule 2, Order 21 Rule 35Constitution of India, 1950 — Article 141Penal Code, 1860 (IPC) — Section 120B, 208, 209, 210
High Courts11 Apr 2008Dismissed
Dr. Anima Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2008) 2 CHN 1038
Arms Act, 1959 — Section 25, 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 275, 276, 278, 407, 482Evidence Act, 1872 — Section 114, 80
High Courts11 Apr 2008Allowed
Babli Majumder Vs The State of West Bengal
Calcutta High Court · (2008) 2 CALLT 582 : (2008) 3 CHN 119
Criminal Procedure Code, 1973 (CrPC) — Section 138(5), 221(1), 221(2), 29(2), 300Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 138, 420
High Courts11 Apr 2008
Renubala Dey and Others Vs State of W.B.
Calcutta High Court · (2008) CriLJ 3753
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 120B, 304B, 306, 34, 498A
High Courts11 Apr 2008Dismissed
Bikram Dorjee Vs State of West Bengal
Calcutta High Court · (2008) 3 CHN 701
Penal Code, 1860 (IPC) — Section 304(1)
High Courts11 Apr 2008Allowed
Prabir Kumar Maji Vs State of West Bengal and Others
Calcutta High Court · (2009) 1 CALLT 555 : (2008) 2 CHN 900
Constitution of India, 1950 — Article 14, 16, 16(1)Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(1), 4(2), 4(4)
High Courts11 Apr 2008Allowed
Sadananda Mondal Vs State of West Bengal
Calcutta High Court · (2008) 2 CHN 1027
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Apr 2008
Md. Aslam Vs State of West Bengal
Calcutta High Court · (2008) 04 CAL CK 0005
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120B, 392, 397
High Courts10 Apr 2008Allowed
United Bank of India Vs Smt. Anjali Mukherjee and Another
Calcutta High Court · (2008) 118 FLR 435
High Courts10 Apr 2008Allowed
Md. Firoz Alam and Others Vs State of West Bengal and Others
Calcutta High Court · (2009) 2 CALLT 568
West Bengal Panchayat Act, 1973 — Section 12
High Courts09 Apr 2008Allowed
In Re: Joonktollee Enterprises Ltd. and Others
Calcutta High Court · (2008) 145 CompCas 159 : (2008) 4 CompLJ 95
Companies Act, 1956 — Section 293, 391, 391(1), 391(2), 392
High Courts09 Apr 2008
Sri Gaur Karuna Dey and Others Vs Sri Nemai Dey and Others
Calcutta High Court · (2008) 2 CALLT 537 : (2008) 3 CHN 590 : (2008) 2 CLT 537 : (2008) 2 ILR (Cal) 724
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Partnership Act, 1932 — Section 32, 32(1), 32(2), 32(3), 32(4)
High Courts09 Apr 2008
Smt. Mira Das Vs Ms. Dipali Dey (Baxi)
Calcutta High Court · (2008) 2 CALLT 269
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13
High Courts09 Apr 2008
Shri Chanchal Kumar Das and Others Vs The State of West Bengal and Another
Calcutta High Court · (2008) 04 CAL CK 0046
Penal Code, 1860 (IPC) — Section 120B, 406, 420Transfer of Property Act, 1882 — Section 53(A)
High Courts09 Apr 2008
ING Vysya Bank Ltd. and Another Vs The State of West Bengal and Others
Calcutta High Court · (2008) 4 JCR 176
Penal Code, 1860 (IPC) — Section 120B, 403, 409, 411, 414
High Courts09 Apr 2008Allowed
ING Vysya Bank Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2008) 4 JCR 176
Penal Code, 1860 (IPC) — Section 120B, 403, 409, 411, 414
High Courts09 Apr 2008
In Re: Tata Tea Ltd.
Calcutta High Court · (2008) 88 SCL 170
Companies Act, 1956 — Section 293, 391(2), 394AIncome Tax Act, 1961 — Section 45, 47Transfer of Property Act, 1882 — Section 6
High Courts09 Apr 2008
In Re: Tata Tea Ltd.; In Re: Amalgamated Plantations P. Ltd.
Calcutta High Court · (2008) 144 CompCas 236
Companies Act, 1956 — Section 293, 391(2), 394AIncome Tax Act, 1961 — Section 45, 47Transfer of Property Act, 1882 — Section 6