High Courts12 Oct 2007
Srei Infrastructure Finance Limited Vs Union of India (UOI)
Calcutta High Court · (2009) 238 ELT 579 : (2008) 11 STR 457
Central Excises and Salt Act, 1944 — Section 14
COURT ARCHIVE
Calcutta High Court judgments, 2007
760 judgments · page 7 of 38
High Courts11 Oct 2007Allowed
Board of Trustees, Port of Calcutta Vs M/s. S. Nag and Co.
Calcutta High Court · 112 CWN 283
High Courts11 Oct 2007
Navrojee and Company Vs Magnolia Soda Fountain P. Ltd., Sutton and Sons India P. Ltd. and Moulin Rouge Restaurant P. Ltd.
Calcutta High Court · (2008) 143 CompCas 44 : (2009) 96 SCL 233
Partnership Act, 1932 — Section 2, 25
High Courts11 Oct 2007
R.P. Agarwalla and Bros. Pvt. Ltd. Vs National Insurance Company and Others
Calcutta High Court · (2007) 4 CHN 750
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24
High Courts11 Oct 2007
Rajendra Singh Lodha Vs Ajoy Kumar Newer and Others
Calcutta High Court · (2007) 2 ILR (Cal) 377 : (2007) 2 ILR (Cal) 151
Banking Regulation Act, 1949 — Section 20Bengal Tenancy Act, 1885 — Section 60Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 40 Rule 1
High Courts11 Oct 2007
Karamchand Thapar and Bros. (Coal Sales) Ltd. Vs Union of India (UOI)
Calcutta High Court · (2008) 11 STR 459 : (2009) 19 STT 339
High Courts09 Oct 2007
Spaceage Multiproducts Pvt. Ltd. and Another Vs Commissioner of Customs (Port) and Others
Calcutta High Court · (2008) 2 CALLT 169
High Courts09 Oct 2007
Gyananendranath Shil Vs Superintending Engineer and Others
Calcutta High Court · AIR 2008 Cal 19 : (2008) 2 CHN 219
High Courts09 Oct 2007Dismissed
The Board of Trustees for The Port of Kolkata and Another Vs Sri M.S. Khandpur and Others
Calcutta High Court · (2008) 2 CALLT 231 : (2008) 3 CHN 1005
Constitution of India, 1950 — Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts09 Oct 2007Dismissed
Mandeep Mishra and Others Vs Union of India (UOI) and Another
Calcutta High Court · AIR 2009 Cal 31 : (2008) 4 CHN 674
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 12
High Courts08 Oct 2007
In Re: Prudential Capital Markets Ltd. (In Liquidation)
Calcutta High Court · (2008) 1 CompLJ 314 : 112 CWN 408 : (2008) 84 SCL 239
Companies Act, 1956 — Section 391, 441(2), 446(2), 531, 531(1)Limitation Act, 1963 — Article 59Presidency Towns Insolvency Act, 1909 — Section 56
High Courts08 Oct 2007Allowed
Bhudeb Chandra Dey Vs The District Inspector of Schools (S.E.) and Others
Calcutta High Court · (2008) 2 CALLT 29
High Courts05 Oct 2007Dismissed
Board of Trustees for the Port of Calcutta and Others Vs Avijit Kumar Roy and Others
Calcutta High Court · (2008) 1 CHN 658 : (2008) 117 FLR 283
Major Port Trusts Act, 1963 — Section 111
High Courts05 Oct 2007
State of West Bengal Vs Aspiring Engineers and Exporters Pvt. Ltd. and Others
Calcutta High Court · (2008) 2 ALT(Cri) 15 : (2008) 1 CHN 165
Criminal Procedure Code, 1973 (CrPC) — Section 340, 4, 421, 482, 6Industrial Disputes Act, 1947 — Section 33C, 33C(1), 33C(2)
High Courts05 Oct 2007
Jayanti Maji Vs State of W.B. and Others
Calcutta High Court · (2008) 1 CHN 612
High Courts05 Oct 2007Dismissed
Prabhat Kumar Paul Vs Shree Shree Lakshmi Janardan Thakur and Others
Calcutta High Court · (2008) 2 CHN 445
Limitation Act, 1963 — Article 65Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 105, 109, 54
High Courts05 Oct 2007Dismissed
Eastern Steels Vs Fort Gloster Industries Ltd.
Calcutta High Court · (2008) 142 CompCas 543
Companies Act, 1956 — Section 433, 434, 439Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 22(1)
High Courts03 Oct 2007
W.B. Council of Higher Secondary Education and Others Vs Shyamanand Jha and Others
Calcutta High Court · (2007) 4 CHN 789 : (2007) 115 FLR 967
Constitution of India, 1950 — Article 311West Bengal Council of Higher Secondary Education Act, 1975 — Section 22, 22(3)
High Courts03 Oct 2007Dismissed
Rameswara Home and Apartments (Pvt.) Limited Vs Manojlal Seal and Others
Calcutta High Court · (2008) 3 CHN 349
Arbitration Act, 1940 — Section 12, 20, 33, 37, 37(1)Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 43, 9Limitation Act, 1963 — Article 137, 5