High Courts30 Nov 2005

Nepal Mondal Vs State

Calcutta High Court · (2006) 2 CHN 61 : (2006) 1 ILR (Cal) 61

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2005Allowed

Sm. Soma Dey Vs Swapan Kumar Dey

Calcutta High Court · (2006) 2 CALLT 53

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts25 Nov 2005

Bijit Kumar Basu Vs Dilip Kumar Sinha and Others

Calcutta High Court · (2006) 1 CALLT 624 : (2006) 2 CHN 45

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 499, 500, 501, 502Press and Registration of Books Act, 1867 — Section 7