West Bengal State Electricity Board Vs Deputy Commissioner of Income Tax and Another
Calcutta High Court · (2005) 198 CTR 122 : (2005) 278 ITR 218 : (2005) 147 TAXMAN 234
COURT ARCHIVE
681 judgments · page 29 of 35
Calcutta High Court · (2005) 198 CTR 122 : (2005) 278 ITR 218 : (2005) 147 TAXMAN 234
Calcutta High Court · (2005) 142 STC 393
Calcutta High Court · (2005) 128 CompCas 618 : (2005) 197 CTR 633 : (2006) 4 STR 3
Calcutta High Court · (2005) 3 CHN 194
Calcutta High Court · (2005) 4 CHN 557
Calcutta High Court · (2005) 64 SCL 196
Calcutta High Court · (2005) 3 CHN 173 : (2005) 1 ILR (Cal) 179
Calcutta High Court · (2005) 2 CALLT 553 : (2006) 1 CHN 467 : (2005) 2 DMC 765
Calcutta High Court · (2005) 3 CALLT 12 : (2005) 3 CHN 87 : (2005) 2 DMC 856
Calcutta High Court · (2006) 2 CHN 58
Calcutta High Court · (2005) 1 ILR (Cal) 280
Calcutta High Court · (2005) 2 CALLT 313
Calcutta High Court · (2005) 4 CHN 303
Calcutta High Court · (2005) 4 CHN 68
Calcutta High Court · (2006) 144 STC 198
Calcutta High Court · (2005) 4 CHN 169
Calcutta High Court · (2005) 2 CHN 414
Calcutta High Court · (2005) 195 CTR 304 : (2006) 283 ITR 259
Calcutta High Court · (2005) 2 CALLT 321 : (2005) 2 DMC 686
Calcutta High Court · (2006) 1 ACC 510 : (2006) ACJ 2675