High Courts06 Apr 2005Allowed

Harjeet Singh Vs State of West Bengal

Calcutta High Court · (2005) 2 CHN 445 : (2005) CriLJ 3286 : (2005) 3 CTC 217 : (2005) 4 JCR 422 : (2005) 3 RCR(Criminal) 477

Criminal Procedure Code, 1973 (CrPC) — Section 362, 369, 369, 387, 401Penal Code, 1860 (IPC) — Section 379, 401, 411
High Courts05 Apr 2005Allowed

Arun Kumar Mohanti Vs Probhat Kumar Chakravorty

Calcutta High Court · (2005) 3 CALLT 154 : (2005) 2 CHN 561 : 108 CWN 1148 : (2005) 2 DMC 203 : (2005) 1 ILR (Cal) 292

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 24Penal Code, 1860 (IPC) — Section 120B, 406
High Courts30 Mar 2005Allowed

Westinghouse Saxby Farmer Ltd. Vs Sunil Kumar Gupta Roy

Calcutta High Court · AIR 2005 Cal 322 : (2005) 3 CALLT 46 : (2005) 4 CHN 296 : (2006) 1 CivCC 248 : 108 CWN 994 : (2005) 3 RCR(Civil) 563 : (2005) 2 RCR(Rent) 154

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105