High Courts24 Jun 2005
Dalgaon Agro Industries Ltd. (Now known as Tasati Tea Ltd.) Vs Union of India (UOI) and Others Pratya Nivesh (P) Ltd. and Another Vs Regional Provident Fund Commissioner and Another
Calcutta High Court · (2006) 1 CALLT 32 : (2005) 3 CHN 428 : 110 CWN 1 : (2006) 108 FLR 545 : (2005) 3 LLJ 356
Civil Procedure Code, 1908 (CPC) — Section 7(2)Constitution of India, 1950 — Article 20(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 1(4), 14B, 15(2), 16