High Courts26 Jul 2005Allowed
Basant Kumar Bucharia Vs DVC and Others
Calcutta High Court · (2006) 1 CALLT 459 : (2006) 1 CLT 459
COURT ARCHIVE
Calcutta High Court judgments, 2005
681 judgments · page 15 of 35
High Courts25 Jul 2005
Commissioner of Income Tax Vs Anandilal Poddar and Sons Ltd.
Calcutta High Court · (2005) 199 CTR 539 : (2005) 279 ITR 104 : (2005) 148 TAXMAN 513
Income Tax Act, 1961 — Section 260ALimitation Act, 1963 — Article 116, 10, 12, 14, 16
High Courts25 Jul 2005Dismissed
American Refrigerator Co. Ltd. Vs First Industrial Tribunal and Others
Calcutta High Court · (2006) 1 CHN 138 : (2006) 109 FLR 400 : (2006) 2 LLJ 271
Criminal Procedure Code, 1973 (CrPC) — Section 144Industrial Disputes Act, 1947 — Section 10West Bengal Industrial Disputes Rules, 1958 — Rule 20C
High Courts22 Jul 2005Dismissed
Employees'' State Insurance Corporation and Others Vs Hotel Airport Ashok and Another
Calcutta High Court · (2005) 4 CHN 256 : (2006) 1 LLJ 785
Civil Procedure Code, 1908 (CPC) — Section 100, 115Constitution of India, 1950 — Article 226, 227Employees State Insurance Act, 1948 — Section 45A, 75, 75(1), 75(1G), 75(23)
High Courts22 Jul 2005
A and J Main and Co. Engineers Pvt. Ltd. Vs State of West Bengal
Calcutta High Court · (2006) 4 CHN 178
High Courts22 Jul 2005Dismissed
Smt. Chunibala Barui and Others Vs Lakshmimani Adhikary and Others
Calcutta High Court · AIR 2005 Cal 343
Hindu Succession Act, 1956 — Section 15(2)Succession Act, 1925 — Section 263
High Courts22 Jul 2005Allowed
Baburam Mahali Vs State of West Bengal
Calcutta High Court · (2005) 3 CALLT 331 : (2006) 3 CHN 614
Criminal Procedure Code, 1973 (CrPC) — Section 313, 328, 53Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 324, 325, 326, 84
High Courts21 Jul 2005
Ayan Chatterjee and etc. Vs Future Technology Foundation Inc. and Others
Calcutta High Court · AIR 2005 Cal 295 : (2005) 4 CHN 99 : (2005) 2 ILR (Cal) 280
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 196
High Courts21 Jul 2005Allowed
Upasana Finance Limited Vs S.N. Bagla and Company and Others
Calcutta High Court · (2005) 4 CHN 39 : (2006) CriLJ 833 : (2005) 2 ILR (Cal) 310
Constitution of India, 1950 — Article 226, 226(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 386Penal Code, 1860 (IPC) — Section 120(B), 403, 406, 417, 418
High Courts21 Jul 2005
Food Corporation of India and Others Vs Smt. Krishna Roy and Others
Calcutta High Court · (2006) 1 CALLT 273 : 110 CWN 124 : (2006) 109 FLR 490 : (2006) 2 LLJ 478
Constitution of India, 1950 — Article 311
High Courts21 Jul 2005Dismissed
Sunil Deb Vs State of West Bengal
Calcutta High Court · (2005) 2 ILR (Cal) 307
High Courts20 Jul 2005Dismissed
National Insurance Co. Ltd. Vs Kripa Sindhu Nayak and Others
Calcutta High Court · (2006) ACJ 447
Motor Vehicles Act, 1988 — Section 1(3), 107, 111, 138, 147(2)
High Courts20 Jul 2005
Yusuf Gayen, Ismile Laskar (on bail), Sukanta Haldar (on bail) , Kartick Naskar , Khudiram Naskar and Kausar Baidya Vs State of West Bengal State of West Bengal Vs Prabodh Purkait and Others
Calcutta High Court · (2005) 4 CHN 578
Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 232, 302, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts19 Jul 2005Allowed
Dhiren Ghata and Others Vs State of West Bengal
Calcutta High Court · (2006) 1 CALLT 475 : (2005) 4 CHN 456
Penal Code, 1860 (IPC) — Section 302, 34, 362, 364
High Courts19 Jul 2005Allowed
Manju Devi and Another Vs New India Assurance Co. Ltd. and Another
Calcutta High Court · (2005) 4 ACC 381 : (2006) ACJ 275
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2005Dismissed
Kinu Md. Vs State of West Bengal
Calcutta High Court · (2005) 3 CALLT 584
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 311, 313Evidence Act, 1872 — Section 145, 8Penal Code, 1860 (IPC) — Section 302, 324
High Courts18 Jul 2005
Paikar Hemram @ Pata Kumar Hemram Vs National Insurance Co. Ltd. and Another
Calcutta High Court · (2006) 3 ACC 455
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jul 2005Allowed
Mr. Sunirmal Kumar Ray Vs Union of India (UOI) and Others
Calcutta High Court · (2005) 3 CALLT 316 : (2006) 110 FLR 374 : (2006) 2 LLJ 60
Constitution of India, 1950 — Article 12
High Courts14 Jul 2005Dismissed
Kartick Debnath Vs State of West Bengal
Calcutta High Court · (2005) 4 CHN 82
Penal Code, 1860 (IPC) — Section 302, 85
High Courts14 Jul 2005Dismissed
Rashi Metals Pvt. Ltd. Vs West Bengal State Electricity Board and Others
Calcutta High Court · (2007) 1 CHN 210
Electricity Act, 2003 — Section 43, 61, 62, 63, 64Electricity Regulatory Commission Act, 1998 — Section 29State Financial Corporations Act, 1951 — Section 29(1)