COURT ARCHIVE
725 judgments · page 7 of 37
Calcutta High Court · (2006) 2 CHN 24
Calcutta High Court · (2005) 144 TAXMAN 795
Calcutta High Court · (2005) 195 CTR 226 : (2005) 276 ITR 87
Calcutta High Court · (2005) 1 CHN 506 : (2005) 106 FLR 476 : (2005) 2 LLJ 503
Calcutta High Court · (2005) 1 CALLT 423
Calcutta High Court · (2005) 2 CALLT 96 : (2005) 104 FLR 420 : (2005) 1 LLJ 1052
Calcutta High Court · (2005) 2 CHN 165
Calcutta High Court · (2005) 194 CTR 501 : (2005) 273 ITR 284 : (2005) 146 TAXMAN 187
Calcutta High Court · (2005) 1 CALLT 416 : (2006) 1 CHN 216
Calcutta High Court · (2005) 3 CHN 11
Calcutta High Court · (2005) 3 CHN 527
Calcutta High Court · (2005) 1 CALLT 503 : (2005) 3 ESC 1812
Calcutta High Court · AIR 2005 Cal 5 : (2005) 2 CHN 152 : (2004) 2 ILR (Cal) 331
Calcutta High Court · (2005) 4 CHN 387
Calcutta High Court · (2004) 4 CHN 523
Calcutta High Court · (2005) 195 CTR 605 : (2005) 273 ITR 353 : (2005) 146 TAXMAN 14
Calcutta High Court · (2005) 1 CHN 410
Calcutta High Court · (2005) 193 CTR 26 : (2004) 271 ITR 123
Calcutta High Court · (2005) 1 CHN 390 : (2006) 106 FLR 467 : (2005) 2 LLJ 333
Calcutta High Court · (2005) 2 CALLT 169 : (2005) 1 CHN 27