High Courts06 Feb 2004
J. Thomas and Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2004) 190 CTR 355 : (2004) 267 ITR 585
Income Tax Act, 1961 — Section 154
COURT ARCHIVE
Calcutta High Court judgments, 2004
725 judgments · page 34 of 37
High Courts06 Feb 2004Dismissed
Ajit Kumar Nag Vs General Manager (PJ), Indian Oil Corporation Ltd. and Others
Calcutta High Court · (2004) 2 CALLT 64 : (2004) 102 FLR 521 : (2004) 3 LLJ 800
Constitution of India, 1950 — Article 311(2)
High Courts06 Feb 2004Allowed
Raghupati Singhania Vs Wealth Tax Officer and Others
Calcutta High Court · (2005) 198 CTR 634 : (2005) 279 ITR 11 : (2006) 152 TAXMAN 227
Income Tax Act, 1961 — Section 263Wealth Tax Act, 1957 — Section 16(3), 25, 25(2), 39, 4(1)Wealth Tax Rules, 1957 — Rule 1D, 2, 2A, 2B, 2C
High Courts06 Feb 2004Dismissed
Subhas Chandra Mitra Vs Netai Chand Dey
Calcutta High Court · (2004) 2 CALLT 126 : (2004) 2 CHN 679 : 108 CWN 193
Transfer of Property Act, 1882 — Section 113West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(6)
High Courts06 Feb 2004Allowed
Om Prakash Modi Vs State
Calcutta High Court · (2004) 2 CHN 560
Criminal Procedure Code, 1973 (CrPC) — Section 251Essential Commodities Act, 1955 — Section 7(1)
High Courts05 Feb 2004Allowed
Mongal Chandra Dey and Others Vs The State of West Bengal
Calcutta High Court · (2004) 1 CALLT 485 : (2004) 2 CHN 652
Criminal Law (Amendment) Act, 1952 — Section 9Penal Code, 1860 (IPC) — Section 120B, 409, 411
High Courts05 Feb 2004Dismissed
Jatan Lal Parekh and Others Vs The State of West Bengal
Calcutta High Court · (2004) 1 CALLT 554
Criminal Procedure Code, 1973 (CrPC) — Section 154(2), 156(3), 157, 159, 173Penal Code, 1860 (IPC) — Section 120B, 127, 307, 34, 395
High Courts04 Feb 2004Dismissed
West Bengal State Electricity Board Vs Dilip Kumar Roy and Others
Calcutta High Court · (2006) 3 CHN 309 : (2004) 1 ILR (Cal) 191 : (2004) 3 LLJ 654
High Courts30 Jan 2004Dismissed
Purnima Ghosh and Others Vs Rekha Ghosh
Calcutta High Court · (2004) 3 CHN 135 : 108 CWN 1197
Calcutta Municipal Corporation Act, 1980 — Section 2(59)Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, 100Transfer of Property Act, 1882 — Section 108
High Courts30 Jan 2004Allowed
Nakul Das Vs State of West Bengal
Calcutta High Court · (2004) 2 CHN 419 : 108 CWN 274
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 498A
High Courts30 Jan 2004Dismissed
Md. Ismail @ Gultania Vs State
Calcutta High Court · (2004) 2 CHN 198
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 41, 42, 42(2), 43
High Courts30 Jan 2004Dismissed
Nihar Ranjan Mukherjee Vs Juthika Dutta and Others
Calcutta High Court · (2004) 2 CALLT 116 : (2004) 3 CHN 300
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 105
High Courts30 Jan 2004
Sujit Dolui Vs State of West Bengal
Calcutta High Court · (2004) 4 CHN 643
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2004
Santi Devi and Others Vs Md. Jalil Answari
Calcutta High Court · (2004) 3 CHN 66 : 108 CWN 122
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58
High Courts30 Jan 2004Allowed
Sahida Khatoon Bibi Vs Debilal Shaw and Others
Calcutta High Court · AIR 2004 Cal 191 : (2004) 3 CALLT 32 : (2004) 4 CHN 460
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 19
High Courts30 Jan 2004Allowed
Renuprova Paul Vs Sannyasi Charan Ghosh and Others
Calcutta High Court · AIR 2005 Cal 118 : (2004) 4 CHN 78
Evidence Act, 1872 — Section 85Registration Act, 1908 — Section 33, 33ASpecific Relief Act, 1963 — Section 16
High Courts30 Jan 2004
Mohinuddin Middya Vs State of West Bengal and Another
Calcutta High Court · (2004) 3 CHN 417 : 108 CWN 1182
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(2), 4, 5
High Courts30 Jan 2004
Dilip Kumar Roy Vs Eastern Coalfields Limited and Others
Calcutta High Court · (2004) 2 CHN 643
High Courts29 Jan 2004
Central Bank of India Vs P.K. Agencies Limited
Calcutta High Court · (2004) 2 CALLT 170 : (2004) 4 CHN 595 : (2006) 130 CompCas 680
Calcutta High Court (Original Side) Rules, 1914 — Rule 5, 6Foreign Exchange Regulation Act, 1973 — Section 9(1)
High Courts29 Jan 2004Allowed
Kalidas Biswas Vs State of West Bengal
Calcutta High Court · (2004) 2 CALLT 389 : 108 CWN 228
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 419, 420, 466, 467