High Courts28 Nov 1997
Commissioner of Income Tax Vs Air Survey Co. of India (P.) Ltd.
Calcutta High Court · (1999) 153 CTR 318 : (1998) 232 ITR 707
Income Tax Act, 1961 — Section 32A
COURT ARCHIVE
Calcutta High Court judgments, 1997
391 judgments · page 3 of 20
High Courts28 Nov 1997
Commissioner of Income Tax Vs Supreme Credit Corporation Ltd.
Calcutta High Court · (1998) 148 CTR 539 : (1998) 230 ITR 700
Income Tax Act, 1961 — Section 22
High Courts27 Nov 1997
Dipankar Banerjee Vs Tanuja Banerjee
Calcutta High Court · (1998) 2 CALLT 1 : (1998) 1 CHN 488 : (1998) CriLJ 907 : (1998) 4 RCR(Criminal) 681
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 421, 421(1), 482
High Courts27 Nov 1997Dismissed
Paresh Chandra Koji Vs The State
Calcutta High Court · (1998) CriLJ 923
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 173(5), 197, 197(1), 409
High Courts27 Nov 1997Dismissed
Dharanidhar Mondal Vs Prasadibala Nandy
Calcutta High Court · (1998) 2 ILR (Cal) 507
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25West Bengal Premises Tenancy Act, 1956 — Section 2
High Courts26 Nov 1997
COMMISSIONER OF INCOME TAX Vs NEW GUJARAT COTTON MILLS LTD.
Calcutta High Court · (1998) 148 CTR 563
High Courts26 Nov 1997
Commissioner of Income Tax, West Bengal II, Calcutta Vs M/s. Indus Services Ltd.
Calcutta High Court · (1998) 1 CALLT 223 : (1998) 230 ITR 328
Income Tax Act, 1961 — Section 80
High Courts26 Nov 1997Dismissed
Bijoy Kumar Biswas Vs Nabayug Large Sized Co-operative Agricultural Credit Society Limited and Others
Calcutta High Court · AIR 1998 Cal 216 : (2000) 100 CompCas 102
High Courts26 Nov 1997
Commissioner of Income Tax Vs Sunidhi Properties
Calcutta High Court · (1998) 148 CTR 582 : (1998) 230 ITR 157
Income Tax Act, 1961 — Section 80I, 80I(2), 80J(4)
High Courts26 Nov 1997
COMMISSIONER OF INCOME TAX Vs INDUS SERVICES LTD.
Calcutta High Court · (1998) 147 CTR 107
Income Tax Act, 1961 — Section 80O
High Courts26 Nov 1997
Managing Committee, Sarte Taraknath Institution Vs The State of West Bengal
Calcutta High Court · (1998) 2 ILR (Cal) 122
Constitution of India, 1950 — Article 226West Bengal Board of Secondary Education Act, 1963 — Section 28(2)
High Courts25 Nov 1997Allowed
Sri. Laxmi Paper Depot Vs Sub-Divisional Officer and Another
Calcutta High Court · AIR 1998 Cal 195
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5A, 79, 8, 80
High Courts25 Nov 1997Dismissed
Kiriti Majumdar Vs State of West Bengal
Calcutta High Court · (1997) 2 ILR (Cal) 555
Constitution of India, 1950 — Article 14, 226
High Courts25 Nov 1997Dismissed
Sk. Omar Ali Vs Aspia Bibi and Another
Calcutta High Court · (1998) CriLJ 752
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 397(3)Limitation Act, 1963 — Section 5Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2, 3, 3(1), 3(2), 3(3)
High Courts24 Nov 1997Dismissed
State of West Bengal and Others Vs Nani Gopal Jana and Others
Calcutta High Court · (1998) 79 FLR 814 : (1998) 1 LLJ 1116
Industrial Disputes Act, 1947 — Section 2, 25F, 25FFF, 25J
High Courts24 Nov 1997Dismissed
Siliguri Bar Association Vs Union of India (UOI)
Calcutta High Court · (1999) 1 ILR (Cal) 250
Constitution of India, 1950 — Article 166, 225, 77, Entry 78
High Courts24 Nov 1997
Fosie Chung Cheneova Vs Mama Bendra Chander Roy and Others
Calcutta High Court · AIR 1998 Cal 84
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 39 Rule 7
High Courts21 Nov 1997
K. Balachandran Nair Vs M. Rajendran and Others
Calcutta High Court · (1998) 1 CALLT 417 : (1998) 1 ILR (Cal) 30
Andaman and Nicobar Islands Co-operative Societies Regulations, 1973 — Regulation 55, 56Constitution of India, 1950 — Article 226
High Courts21 Nov 1997
Director of Income Tax (Exemption) Vs Shilpam
Calcutta High Court · (1998) 230 ITR 126
Income Tax Act, 1961 — Section 11(4A)
High Courts21 Nov 1997
Calcutta Dock Labour Board and Others Vs Sri Ram Ayodhyay Rai and Another
Calcutta High Court · (1998) 1 CALLT 332
Penal Code, 1860 (IPC) — Section 149, 302